Judgements

Showing 3046 - 3060 of 41947 judgements
31 October 2017
Supreme Court
9 pages
SHOBHA NELSON Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-017425-017425 / 2017
Diary number: 27416 / 2007
Advocates: KAILASH CHAND Vs

31 October 2017
Supreme Court
6 pages
VIRENDRABHAI DEVJIBHAI PATEL Vs KESHAVBHAI MAKANBHAI AND ORS ETC

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-017478-017479 / 2017
Diary number: 20986 / 2016
Advocates: SANJEEV KUMAR Vs NIRNIMESH DUBE

31 October 2017
Supreme Court
10 pages
NIRMALA KUMARI Vs THE STATE OF BIHAR AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-017438-017438 / 2017
Diary number: 36014 / 2016
Advocates: KARUNAKAR MAHALIK Vs

30 October 2017
Supreme Court
5 pages
STATE BANK OF INDIA Vs METTA CHANDRA SEKHAR RAO AND ORS

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-017372-017372 / 2017
Diary number: 35781 / 2016
Advocates: SANJAY KAPUR Vs

30 October 2017
Supreme Court
5 pages
B VIJAY KUMAR Vs METTA CHANDRA SEKHAR RAO AND ORS

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-017374-017374 / 2017
Diary number: 10454 / 2017
Advocates: SADINENI RAVI KUMAR Vs

30 October 2017
Supreme Court
46 pages
DINUBHAI BOGHABHAI SOLANKI Vs STATE OF GUJARAT .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-000492-000492 / 2014
Diary number: 33431 / 2012
Advocates: E. C. AGRAWALA Vs KAMINI JAISWAL

30 October 2017
Supreme Court
46 pages
SEDCO FOREX INTERNATIONAL INC. THR. ITS CONSTITUTED ATTORNEY MR. NAVIN SARDA Vs COMMISSIONER OF INCOME TAX MEERUT

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-004906-004906 / 2010
Diary number: 4162 / 2008
Advocates: RUSTOM B. HATHIKHANAWALA Vs B. V. BALARAM DAS

30 October 2017
Supreme Court
2 pages
M/S. BHUSHAN STEEL STRIPS LTD. (NOW KNOWN AS BHUSHAN STEEL LTD. ) Vs STATE OF U.P

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-017381-017381 / 2017
Diary number: 17485 / 2015
Advocates: PRAVEEN KUMAR Vs

27 October 2017
Supreme Court
33 pages
BIJENDER Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-002846-002846 / 2017
Diary number: 13095 / 2016
Advocates: NIKHIL GOEL Vs SANJAY KUMAR VISEN

27 October 2017
Supreme Court
2 pages
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs M/S RANGSONS ELECTRONICS PVT. LTD.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-017325-017325 / 2017
Diary number: 27336 / 2016
Advocates: ANIL KATIYAR Vs

26 October 2017
Supreme Court
28 pages
SUNAINA SHARMA Vs THE STATE OF JAMMU AND KASHMIR

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-004594-004595 / 2017
Diary number: 9316 / 2014
Advocates: NEHA SHARMA Vs M. SHOEB ALAM

25 October 2017
Supreme Court
61 pages
GUJARAT URJA VIKAS NIGAM LTD Vs SOLAR SEMICONDUCTOR POWER COMPANY (INDIA ) PVT LTD

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006399-006399 / 2016
Diary number: 22770 / 2016
Advocates: HEMANTIKA WAHI Vs

25 October 2017
Supreme Court
28 pages
SURESH KUMAR WADHWA Vs STATE OF M.P .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-007665-007665 / 2009
Diary number: 5473 / 2007
Advocates: GAURAV AGRAWAL Vs B. S. BANTHIA

25 October 2017
Supreme Court
15 pages
POORANLAL Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: Crl.A. No.-001008-001008 / 2008
Diary number: 4411 / 2007
Advocates: PARMANAND GAUR Vs

24 October 2017
Supreme Court
13 pages
LIFE INSURANCE CORP. OF INDIA Vs SANJEEV BUILDERS PVT LTD

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-016964-016964 / 2017
Diary number: 39093 / 2014
Advocates: D. N. GOBURDHAN Vs