Showing 3031 - 3045 of 41947 judgements
07 November 2017
Supreme Court
2 pages
SHANKAR SAKHARAM GAVHANE Vs STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007940-007940 / 2010
Diary number: 14454 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs

07 November 2017
Supreme Court
4 pages
VIJAY S/O WAMANRAO KAMBLE Vs DNYANESHWAR MAHADEO MALI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-018815-018815 / 2017
Diary number: 12002 / 2017
Advocates: ATUL BABASAHEB DAKH Vs

06 November 2017
Supreme Court
8 pages
SURESH KUMAR TR.GPA Vs ANIL KAKARIA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-004383-004383 / 2009
Diary number: 22762 / 2006
Advocates: SHIVAJI M. JADHAV Vs

06 November 2017
Supreme Court
20 pages
THE STATE OF UTTAR PRADESH Vs TRIBHUWAN .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: Crl.A. No.-002437-002437 / 2010
Diary number: 31026 / 2006
Advocates: ANUVRAT SHARMA Vs

06 November 2017
Supreme Court
9 pages
ANKUR KAPOOR THR. GPA Vs ORIENTAL INSURANCE COMPANY LTD

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-017998-017998 / 2017
Diary number: 3686 / 2016
Advocates: VIVEK NARAYAN SHARMA Vs

06 November 2017
Supreme Court
2 pages
DALER KHAN Vs THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-018012-018013 / 2017
Diary number: 7296 / 2015
Advocates: ABHIJIT SENGUPTA Vs

06 November 2017
Supreme Court
3 pages
MADHUSUDAN KABRA Vs THE STATE OF MAHARASHTRA .THROUGH THE COLLECTOR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-018001-018001 / 2017
Diary number: 25234 / 2016
Advocates: S. NARAIN & CO. Vs NISHANT RAMAKANTRAO KATNESHWARKAR

03 November 2017
Supreme Court
116 pages
ORISSA LIFT IRRIGATION CORP.LTD. Vs RABI SANKAR PATRO

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-017869-017870 / 2017
Diary number: 15992 / 2012
Advocates: C. K. SUCHARITA Vs ANIL KUMAR TANDALE

03 November 2017
Supreme Court
13 pages
MAHARASHTRA FOREST GUARDS AND FORESTERS UNION NAGPUR Vs THE STATE OF MAHARASHTRA AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-017974-017974 / 2017
Diary number: 23750 / 2016
Advocates: ANAGHA S. DESAI Vs

03 November 2017
Supreme Court
12 pages
CHAND DEVI DAGA . Vs MANJU K. HUMATANI .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001860-001860 / 2017
Diary number: 14157 / 2017
Advocates: GARVESH KABRA Vs

03 November 2017
Supreme Court
12 pages
SENIOR MANAGER(P AND D) RIICO LTD Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001845-001845 / 2017
Diary number: 14918 / 2017
Advocates: IRSHAD AHMAD Vs

03 November 2017
Supreme Court
10 pages
JAIN COOPERATIVE BANK LTD Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: W.P.(C) No.-000169-000169 / 2017
Diary number: 8325 / 2017
Advocates: PRATIBHA JAIN Vs

01 November 2017
Supreme Court
127 pages
VENTURE GLOBAL ENGINEERING LLC Vs TECH MAHINDRA LTD & ANR ETC

Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-017753-017755 / 2017
Diary number: 29119 / 2013
Advocates: DEVENDRA SINGH Vs

01 November 2017
Supreme Court
6 pages
L. RADHAKRISHNAN Vs PARAKULANGARA DEVASWOM .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002934-002934 / 2011
Diary number: 32015 / 2007
Advocates: G. PRAKASH Vs T. V. GEORGE

31 October 2017
Supreme Court
49 pages
NATIONAL INSURANCE CO. LTD Vs PRANAY SETHI

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: SLP(C) No.-025590-025590 / 2014
Diary number: 38980 / 2013
Advocates: MEERA AGARWAL Vs