Showing 3016 - 3030 of 41947 judgements
13 November 2017
Supreme Court
12 pages
STATE OF UTTARAKHAND Vs JAIRNAIL SINGH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001918-001918 / 2017
Diary number: 3027 / 2015
Advocates: RAJIV NANDA Vs

13 November 2017
Supreme Court
20 pages
SAGAR PANDURANG DHUNDARE Vs KESHAV AABA PATIL

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002306-002307 / 2017
Diary number: 36372 / 2016
Advocates: APARNA JHA Vs M. Y. DESHMUKH

13 November 2017
Supreme Court
3 pages
SHIVANG MATHUR Vs SOHAN LAL .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-018612-018612 / 2017
Diary number: 23556 / 2013
Advocates: SATISH KUMAR Vs

13 November 2017
Supreme Court
6 pages
STATE OF PUNJAB Vs BHAGTA (D) THROUGH LRS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-018619-018619 / 2017
Diary number: 11875 / 2017
Advocates: UTTARA BABBAR Vs

10 November 2017
Supreme Court
39 pages
KHEKH RAM Vs STATE OF H.P.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001110-001110 / 2016
Diary number: 36760 / 2016
Advocates: AJAY MARWAH Vs VARINDER KUMAR SHARMA

10 November 2017
Supreme Court
10 pages
UTTARAKHAND TRANSPORT CORPORATION (EARLIER KNOWN AS U.P.S.R.T.C.) Vs SUKHVEER SINGH

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-018448-018448 / 2017
Diary number: 2630 / 2017
Advocates: PRADEEP MISRA Vs

10 November 2017
Supreme Court
30 pages
M/S. SRD NUTRIENTS PVT.LTD. Vs COMMISSIONER OF CENT.EXCISE, GUWAHATI

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-002781-002790 / 2010
Diary number: 6916 / 2010
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

10 November 2017
Supreme Court
17 pages
UNION OF INDIA Vs MAJ GEN MANOMOY GANGULY VSM

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-017535 / 2017
Diary number: 34118 / 2017
Advocates: MUKESH KUMAR MARORIA Vs

10 November 2017
Supreme Court
43 pages
ROHIT TANDON Vs THE ENFORCEMENT DIRECTORATE

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-001878-001879 / 2017
Diary number: 25283 / 2017
Advocates: ANUPAM LAL DAS Vs

09 November 2017
Supreme Court
19 pages
NATIONAL INSTITUTE OF MEDICAL SCIENCE UNIVERSITY RAJASTHAN AND ANR. Vs STATE OF RAJASTHAN AND ORS.

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: SLP(C) No.-038040-038041 / 2012
Diary number: 40136 / 2012
Advocates: PRASHANT KUMAR Vs AJAY CHOUDHARY

09 November 2017
Supreme Court
20 pages
MANGT.,BHARAT HEAVY ELECTRICALS LTD. Vs M.MANI

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-010766-010766 / 2013
Diary number: 21719 / 2007
Advocates: B. K. SATIJA Vs M. A. CHINNASAMY

09 November 2017
Supreme Court
21 pages
KERALA PRIVATE HOSPITAL ASSOCIATION Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-018368-018368 / 2017
Diary number: 15287 / 2017
Advocates: ZULFIKER ALI P. S Vs

08 November 2017
Supreme Court
20 pages
LYNETTE FERNANDES Vs GERTIE MITHIAS (D) BY LRS.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-002933-002933 / 2010
Diary number: 9457 / 2007
Advocates: S. N. BHAT Vs A. S. BHASME

07 November 2017
Supreme Court
30 pages
UNION OF INDIA Vs BENGAL SHRACHI HOUSING DEVELOPMENT LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-009952-009952 / 2017
Diary number: 9661 / 2015
Advocates: MUKESH KUMAR MARORIA Vs

07 November 2017
Supreme Court
4 pages
AMOL Vs STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007938-007938 / 2010
Diary number: 15047 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs NISHANT RAMAKANTRAO KATNESHWARKAR