Judgements

15 November 2017
Supreme Court
22 pages

CHIRAG M. PATHAK Vs DOLLYBEN KANTILAL PATEL

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001947-001956 / 2017
Diary number: 1253 / 2014
Advocates: VARINDER KUMAR SHARMA Vs HEMANTIKA WAHI

15 November 2017
Supreme Court
7 pages

AVTAR SINGH NO. 94134415 EX. RT.. Vs UNION OF INDIA AND ORS MINISTRY OF HOME AFFAIRS SECRETARY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-018798-018798 / 2017
Diary number: 19195 / 2011
Advocates: PAHLAD SINGH SHARMA Vs SHREEKANT N. TERDAL

15 November 2017
Supreme Court
7 pages

UNION OF INDIA Vs AMIT SINGH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-018799-018799 / 2017
Diary number: 39431 / 2013
Advocates: B. KRISHNA PRASAD Vs

14 November 2017
Supreme Court
38 pages

KAMINI JAISWAL Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: W.P.(Crl.) No.-000176 / 2017
Diary number: 35980 / 2017
Advocates: ABHIMANUE SHRESTHA Vs

14 November 2017
Supreme Court
41 pages

INDIAN OIL CORPORATION LTD. Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-003018-003018 / 2017
Diary number: 1941 / 2014
Advocates: HRISHIKESH BARUAH Vs

14 November 2017
Supreme Court
4 pages

THE STATE OF TRIPURA Vs JAYANTA CHAKRABORTY

Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004562-004564 / 2017
Diary number: 21783 / 2015
Advocates: SHUVODEEP ROY Vs

14 November 2017
Supreme Court
5 pages

SIVANANDAN C.T. Vs HIGH COURT OF KERALA

Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: W.P.(C) No.-000229-000229 / 2017
Diary number: 10306 / 2017
Advocates: P. V. DINESH Vs

14 November 2017
Supreme Court
3 pages

OM PRAKASH DHABAI Vs THE STATE OF RAJASTHAN STATE OF RAJASTHAN AND ORS. SECRETARY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-018741-018741 / 2017
Diary number: 21490 / 2012
Advocates: S. K. BHATTACHARYA Vs MUKUL KUMAR

14 November 2017
Supreme Court
4 pages

ISMAIL HUSHEN GHANCHI (KALWAT) Vs NATIONAL HIGHWAYS AUTHORITY OF INDIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-018744-018745 / 2017
Diary number: 26078 / 2016
Advocates: MOHIT PAUL Vs

14 November 2017
Supreme Court
23 pages

ANIL KUMAR YADAV Vs STATE OF NCT DELHI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001938-001938 / 2017
Diary number: 17316 / 2017
Advocates: LIZ MATHEW Vs B. V. BALARAM DAS

13 November 2017
Supreme Court
10 pages

JAYKRISHNA INDUSTRIES LTD. THROUGH DIRECTOR Vs STATE OF MAHARASHTRA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-000496-000496 / 2007
Diary number: 28718 / 2005
Advocates: D. M. NARGOLKAR Vs BINA GUPTA

13 November 2017
Supreme Court
10 pages

POPCORN PROPERTIES PVT. LTD . THROUGH DIRECTOR Vs STATE OF MAHARASHTRA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-000498-000498 / 2007
Diary number: 25003 / 2005
Advocates: BINA GUPTA Vs D. M. NARGOLKAR

13 November 2017
Supreme Court
10 pages

POPCORN PROPERTIES PVT.LTD Vs THE STATE OF MAHARASHTRA STATE OF MAHARASHTRA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-018489-018489 / 2017
Diary number: 35291 / 2011
Advocates: E. C. AGRAWALA Vs CHIRAG M. SHROFF

13 November 2017
Supreme Court
10 pages

JAIKRISHNA INDUSTRIES LTD. Vs STATE OF MAHARASHTRA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-018492-018492 / 2017
Diary number: 39513 / 2011
Advocates: D. M. NARGOLKAR Vs CHIRAG M. SHROFF

13 November 2017
Supreme Court
6 pages

PRASADI DEVI Vs NAGAR PALIKA (NOW NAGAR PARISHAD)

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-018499-018499 / 2017
Diary number: 20980 / 2015
Advocates: PRATIBHA JAIN Vs AURA & CO.