Judgements

23 November 2017
Supreme Court
2 pages

P.G.LALITHAMBIKA Vs INDIAN RARE EARTHS LTD.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002636-002636 / 2009
Diary number: 17890 / 2005
Advocates: ROMY CHACKO Vs C. N. SREE KUMAR

23 November 2017
Supreme Court
5 pages

REGIONAL DIR.E.S.I CORP.. Vs SOUMITRA SENGUPTA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004611-004611 / 2013
Diary number: 15989 / 2010
Advocates: SANJEEV ANAND Vs V. K. MONGA

22 November 2017
Supreme Court
45 pages

GUNWANTLAL GODAWAT Vs UNION OF INDIA CUSTOM AND CENTRAL EXCISE THROUGH COMMISSIONER

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-004711-004712 / 2011
Diary number: 30003 / 2009
Advocates: PRATIBHA JAIN Vs B. KRISHNA PRASAD

22 November 2017
Supreme Court
10 pages

V. LAKSHMIKANTHAN AND ANR. ETC. Vs UNION OF INDIA AND ORS. ETC.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004751-004752 / 2011
Diary number: 13089 / 2010
Advocates: S. R. SETIA Vs ANIL KATIYAR

22 November 2017
Supreme Court
2 pages

BHARAT SANCHAR NIGAM LTD. Vs K.NAGARATHNAMMA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010703-010703 / 2011
Diary number: 15293 / 2005
Advocates: PAVAN KUMAR Vs

22 November 2017
Supreme Court
21 pages

RATANLAL @ BABULAL CHUNILAL SAMSUKA Vs S.G. SAMSUKA (D) TH.LRS .

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-006378-006378 / 2013
Diary number: 9670 / 2007
Advocates: ARVIND S. AVHAD Vs S. N. BHAT

21 November 2017
Supreme Court
3 pages

THE STATE OF JAMMU AND KASHMIR Vs MOHAMMAD MEHRAJ UD DIN KHAN

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-019493-019493 / 2017
Diary number: 17592 / 2017
Advocates: M. SHOEB ALAM Vs

20 November 2017
Supreme Court
16 pages

SRI SHIVAJI BALARAM HAIBATTI Vs SRI AVINASH MARUTHI PAWAR

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-019421-019421 / 2017
Diary number: 22582 / 2014
Advocates: RAJEEV SINGH Vs

17 November 2017
Supreme Court
23 pages

KUNA @ SANJAYA BEHERA Vs THE STATE OF ODISHA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000677-000677 / 2010
Diary number: 12614 / 2008
Advocates: DHARMENDRA KUMAR SINHA Vs SHIBASHISH MISRA

17 November 2017
Supreme Court
5 pages

STATE OF MADHYA PRADESH Vs OFFICIAL LIQUIDATOR M/S HUKUMCHAND MILLS LTD. (IN LIQUIDATION)

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-018898-018899 / 2017
Diary number: 36848 / 2016
Advocates: ARJUN GARG Vs MRINMAYEE SAHU

16 November 2017
Supreme Court
5 pages

NARESH CHOUBEY Vs CENTRAL BUREAU OF INVESTIGATION

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001963-001963 / 2017
Diary number: 20537 / 2015
Advocates: SHANTANU SAGAR Vs

16 November 2017
Supreme Court
9 pages

ECL FINANCE LTD Vs HARIKISHAN SHANKARJI GUDIPATI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-018834-018834 / 2017
Diary number: 12078 / 2017
Advocates: VIKAS MEHTA Vs

16 November 2017
Supreme Court
8 pages

MUKESH SETH Vs M/S. A.B. LAL AND SONS .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010040-010040 / 2010
Diary number: 14050 / 2010
Advocates: ANOOP KR. SRIVASTAV Vs ROHIT KUMAR SINGH

15 November 2017
Supreme Court
7 pages

VIKRAM SINGH Vs THE COMM. OF POLICE

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-018800-018800 / 2017
Diary number: 23666 / 2013
Advocates: VISHWA PAL SINGH Vs

15 November 2017
Supreme Court
18 pages

DR. KAZIMUNNISA (DEAD) BY LR. Vs ZAKIA SULTANA (DEAD) BY LR.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-018783-018784 / 2017
Diary number: 931 / 2015
Advocates: EJAZ MAQBOOL Vs