Showing 2971 - 2985 of 41947 judgements
28 November 2017
Supreme Court
9 pages
DOONGAR SINGH Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-002045-002046 / 2017
Diary number: 26477 / 2015
Advocates: PRATIBHA JAIN Vs

28 November 2017
Supreme Court
13 pages
MANOHAR LAL SHARMA Vs SANJAY LEELA BHANSALI

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(Crl.) No.-000191 / 2017
Diary number: 37869 / 2017
Advocates: PETITIONER-IN-PERSON Vs E. C. AGRAWALA

28 November 2017
Supreme Court
12 pages
ISHWAR PRATAP SINGH Vs THE STATE OF UTTAR PRADESH HOME DEPARTMENT SECRETARY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-002039-002039 / 2017
Diary number: 27125 / 2015
Advocates: VIDHI INTERNATIONAL Vs

28 November 2017
Supreme Court
4 pages
RAHUL ARORA Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-002040-002040 / 2017
Diary number: 32195 / 2017
Advocates: NITIN BHARDWAJ Vs

28 November 2017
Supreme Court
6 pages
DR. NAZRUL ISLAM Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-019881-019881 / 2017
Diary number: 15558 / 2016
Advocates: PETITIONER-IN-PERSON Vs

27 November 2017
Supreme Court
11 pages
RAJ BALAM PRASAD Vs THE STATE OF BIHAR .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-019846-019846 / 2017
Diary number: 21535 / 2016
Advocates: PRANEET RANJAN Vs

27 November 2017
Supreme Court
26 pages
AGARWAL TRACOM PVT. LTD. Vs PUNJAB NATIONAL BANK

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-019847-019847 / 2017
Diary number: 31816 / 2016
Advocates: AJIT SHARMA Vs M. T. GEORGE

27 November 2017
Supreme Court
2 pages
V.M. MANOMANI Vs SHANTHI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005996-005996 / 2009
Diary number: 23371 / 2005
Advocates: ROMY CHACKO Vs BHARAT SANGAL

24 November 2017
Supreme Court
2 pages
SHAIK SHAHANAJ Vs THE STATE OF ANDHRA PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-019766-019766 / 2017
Diary number: 23028 / 2017
Advocates: SUDARSHAN RAJAN Vs

24 November 2017
Supreme Court
4 pages
UNION OF INDIA Vs A.RAYER

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002011-002011 / 2009
Diary number: 20582 / 2005
Advocates: D. S. MAHRA Vs K. RAJEEV

23 November 2017
Supreme Court
78 pages
NIKESH TARACHAND SHAH Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: W.P.(Crl.) No.-000067-000067 / 2017
Diary number: 13393 / 2017
Advocates: PREETI SINGH Vs

23 November 2017
Supreme Court
12 pages
BAYANABAI KAWARE Vs RAJENDRA S/O BABURAO DHOTE

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-019625-019625 / 2017
Diary number: 25030 / 2014
Advocates: ANAGHA S. DESAI Vs

23 November 2017
Supreme Court
7 pages
YASH VARDHAN MALL Vs TEJASH DOSHI

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-019635-019636 / 2017
Diary number: 33063 / 2017
Advocates: BIJOY KUMAR JAIN Vs

23 November 2017
Supreme Court
14 pages
MEDICAL COUNCIL OF INDIA Vs G. C. R. G. MEMORIAL TRUST

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-019662-019662 / 2017
Diary number: 27975 / 2017
Advocates: GAURAV SHARMA Vs

23 November 2017
Supreme Court
16 pages
DIRECTOR OF INCOME TAX NEW DELHI Vs M/S S.R.M.B.DIARY FARMING (P) LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-019650-019650 / 2017
Diary number: 30837 / 2011
Advocates: ANIL KATIYAR Vs