Judgements

04 December 2017
Supreme Court
11 pages

C.VENKATA SWAMY Vs H.N. SHIVANNA (D) BY LR. ETC.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000670-000671 / 2011
Diary number: 19010 / 2007
Advocates: (MRS. ) VIPIN GUPTA Vs RAJESH MAHALE

04 December 2017
Supreme Court
8 pages

DAULAT SINGH RATHORE Vs RAJASTHAN HOUSING BOARD

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002832-002832 / 2007
Diary number: 13659 / 2006
Advocates: GP. CAPT. KARAN SINGH BHATI Vs

04 December 2017
Supreme Court
11 pages

NANJEGOWDA @ GOWDA (D) BY LRS.ANR Vs RAMEGOWDA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007089-007089 / 2010
Diary number: 26468 / 2006
Advocates: K. V. MOHAN Vs V. N. RAGHUPATHY

04 December 2017
Supreme Court
15 pages

MOHAMMED ABDULLA KHAN Vs PRAKASH K.

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: Crl.A. No.-002059-002059 / 2017
Diary number: 3401 / 2017
Advocates: PETITIONER-IN-PERSON Vs

04 December 2017
Supreme Court
5 pages

STATE OF WEST BENGAL Vs BASUDEV DAS .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-020835-020836 / 2017
Diary number: 34446 / 2016
Advocates: PARIJAT SINHA Vs

01 December 2017
Supreme Court
10 pages

CAMPAIGN FOR JUDICIAL ACCOUNTABILITY AND REFORMS Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: W.P.(Crl.) No.-000169 / 2017
Diary number: 34846 / 2017
Advocates: PRASHANT BHUSHAN Vs

30 November 2017
Supreme Court
33 pages

S.RAJASEEKARAN Vs UNION OF INDIA AND ORS.

Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000295-000295 / 2012
Diary number: 20376 / 2012
Advocates: KRISHNA KUMAR Vs

30 November 2017
Supreme Court
2 pages

H. PRABHAKAR BALIGA Vs VASUDEVA RAO KANEMAR @ V.R. KANEMAR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000483-000483 / 2009
Diary number: 2172 / 2007
Advocates: V. N. RAGHUPATHY Vs RAJEEV SINGH

29 November 2017
Supreme Court
8 pages

VINOD GOYAL . Vs VISHRANTI CITY RESIDENTS WELFARE SOCIETY .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-019962-019962 / 2017
Diary number: 32234 / 2016
Advocates: SHREE PAL SINGH Vs

29 November 2017
Supreme Court
55 pages

PATEL FIELD MARSHAL AGENCIES AND ANR. Vs P.M DIESELS LTD. AND ORS.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-004767-004769 / 2001
Diary number: 7548 / 1999
Advocates: BALRAJ DEWAN Vs MANIK KARANJAWALA

28 November 2017
Supreme Court
14 pages

COMMON CAUSE Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: W.P.(C) No.-001088 / 2017
Diary number: 35016 / 2017
Advocates: PRASHANT BHUSHAN Vs

28 November 2017
Supreme Court
11 pages

DISTRICT DEVELOPMENT OFFICER . Vs SATISH KANTILAL AMRELIA

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-019857-019858 / 2017
Diary number: 9646 / 2015
Advocates: HEMANTIKA WAHI Vs

28 November 2017
Supreme Court
12 pages

KHILENDRA SINGH Vs UNION OF INDIA MINISTRY OF AGRICULTURE THROUGH SECRETARY

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-019862-019862 / 2017
Diary number: 14436 / 2011
Advocates: MOHD. IRSHAD HANIF Vs PRAVEEN SWARUP

28 November 2017
Supreme Court
6 pages

LAXMIDHAR NAYAK Vs JUGAL KISHORE BEHERA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-019856-019856 / 2017
Diary number: 28668 / 2016
Advocates: BINAY KUMAR DAS Vs

28 November 2017
Supreme Court
8 pages

KOSHY JACOB Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000055-000055 / 2013
Diary number: 1432 / 2013
Advocates: USHA NANDINI. V Vs SUSHMA SURI