Judgements

05 December 2017
Supreme Court
8 pages

ALL ASSAM MINORITIES STUDENTS UNION( AAMSU) Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-020862-020862 / 2017
Diary number: 10831 / 2017
Advocates: FUZAIL AHMAD AYYUBI Vs

05 December 2017
Supreme Court
8 pages

ASSAM STATE JAMIAT ULEMA E HIND Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-020859-020859 / 2017
Diary number: 11145 / 2017
Advocates: FUZAIL AHMAD AYYUBI Vs

05 December 2017
Supreme Court
8 pages

SUFIYA BEGUM Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-020861-020861 / 2017
Diary number: 11582 / 2017
Advocates: FUZAIL AHMAD AYYUBI Vs

05 December 2017
Supreme Court
8 pages

MONOWARA BEWA @ MANORA BEWA Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-020860-020860 / 2017
Diary number: 11900 / 2017
Advocates: M. SHOEB ALAM Vs

05 December 2017
Supreme Court
8 pages

ASSAM WOMEN SOCIAL JUSTICE FORUM Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-020863-020863 / 2017
Diary number: 12205 / 2017
Advocates: FUZAIL AHMAD AYYUBI Vs

05 December 2017
Supreme Court
8 pages

RUBINA BIBI Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: SLP(C) No.-016441 / 2017
Diary number: 16536 / 2017
Advocates: FUZAIL AHMAD AYYUBI Vs

05 December 2017
Supreme Court
8 pages

NUR JAHAN BEGUM Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-020864-020864 / 2017
Diary number: 31703 / 2017
Advocates: SATYA MITRA Vs

05 December 2017
Supreme Court
8 pages

KAMALAKHYA DEY PURKAYASTHA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: W.P.(C) No.-001020 / 2017
Diary number: 32703 / 2017
Advocates: GAURAV AGRAWAL Vs

05 December 2017
Supreme Court
8 pages

TAPASHI DEVI Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: W.P.(C) No.-001104 / 2017
Diary number: 35728 / 2017
Advocates: FUZAIL AHMAD AYYUBI Vs

05 December 2017
Supreme Court
8 pages

ASSAM STATE JAMIAT ULEMA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: W.P.(C) No.-001147 / 2017
Diary number: 36102 / 2017
Advocates: O. P. GAGGAR Vs

05 December 2017
Supreme Court
8 pages

BHANU JAI RABHA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: W.P.(C) No.-001095 / 2017
Diary number: 35723 / 2017
Advocates: FUZAIL AHMAD AYYUBI Vs

05 December 2017
Supreme Court
8 pages

RANJIT KUMAR DAS Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: W.P.(C) No.-001101 / 2017
Diary number: 35726 / 2017
Advocates: FUZAIL AHMAD AYYUBI Vs

05 December 2017
Supreme Court
8 pages

BRELITHA MARAK Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: W.P.(C) No.-001096 / 2017
Diary number: 35731 / 2017
Advocates: FUZAIL AHMAD AYYUBI Vs

05 December 2017
Supreme Court
15 pages

BANK OF INDIA Vs YADAV CONSULTANCY SERVICES (P) LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-005150-005150 / 2017
Diary number: 9110 / 2016
Advocates: VIPIN KUMAR JAI Vs

05 December 2017
Supreme Court
6 pages

BHOGIREDDI VARALAKSHMI Vs MANI MUTHUPANDI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-020882-020882 / 2017
Diary number: 41239 / 2015
Advocates: M. RAMBABU AND CO. Vs