Judgements

07 December 2017
Supreme Court
5 pages

NITYA DHARMANANDA @ K. LENIN Vs SRI GOPAL SHEELUM REDDY ALSO KNOWN AS NITHYA BHAKTANANDA

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-002114-002114 / 2017
Diary number: 33518 / 2016
Advocates: NITIN KUMAR THAKUR Vs NULI & NULI

07 December 2017
Supreme Court
6 pages

PRABHU DUTT TIWARI Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-002113-002113 / 2017
Diary number: 37212 / 2015
Advocates: RAJEEV KUMAR BANSAL Vs

07 December 2017
Supreme Court
5 pages

NAVJYOT SINGH . Vs D.T.C.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-020973-020973 / 2017
Diary number: 21044 / 2015
Advocates: MOHIT PAUL Vs MONIKA GUSAIN

06 December 2017
Supreme Court
16 pages

NASIRUDDIN Vs THE STATE OF UTTAR PRADESH SECRETARY

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003695-003695 / 2009
Diary number: 21041 / 2006
Advocates: ANUPAM LAL DAS Vs M. R. SHAMSHAD

06 December 2017
Supreme Court
21 pages

ATMA RAM PROPERTIES PVT. LTD. Vs THE ORIENTAL INSURANCE CO. LTD.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-020913-020913 / 2017
Diary number: 22119 / 2016
Advocates: BIMAL ROY JAD Vs SAKSHI MITTAL

06 December 2017
Supreme Court
9 pages

CANARA BANK Vs LALIT POPLI

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-009666-009666 / 2010
Diary number: 34770 / 2008
Advocates: NAVEEN R. NATH Vs SATYA MITRA GARG

06 December 2017
Supreme Court
16 pages

H.N. JAGANNATH Vs STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-020930-020930 / 2017
Diary number: 26808 / 2011
Advocates: S. N. BHAT Vs ANKUR S. KULKARNI

06 December 2017
Supreme Court
12 pages

SYED SUGARA ZAIDI Vs LAEEQ AHMAD (DEAD) THR. LRS.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-020915-020915 / 2017
Diary number: 10210 / 2010
Advocates: KAILASH CHAND Vs S.K. SINHA

06 December 2017
Supreme Court
54 pages

PRATEEK GUPTA Vs SHILPI GUPTA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE AMITAVA ROY
Case number: Crl.A. No.-000968 / 2017
Diary number: 15722 / 2016
Advocates: BINU TAMTA Vs

05 December 2017
Supreme Court
11 pages

COMMITTEE OF MANAGEMENT THROUGH ITS MANAGER ONKAR NATH AGRAWAL Vs THE DIRECTOR OF HIGHER EDUCATION

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-000917-000918 / 2010
Diary number: 1852 / 2005
Advocates: VISHWAJIT SINGH Vs M. R. SHAMSHAD

05 December 2017
Supreme Court
26 pages

THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 11 (1) BANGALORE Vs M/S ACE MULTI AXES SYSTEMS LTD.

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: C.A. No.-020854-020854 / 2017
Diary number: 2444 / 2015
Advocates: ANIL KATIYAR Vs K. V. MOHAN

05 December 2017
Supreme Court
17 pages

B SUNITHA Vs THE STATE OF TELANGANA

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-002068-002068 / 2017
Diary number: 41916 / 2015
Advocates: K.PARAMESHWAR Vs

05 December 2017
Supreme Court
11 pages

BALWANT VITHAL KADAM Vs SUNIL BABURAOI KADAM

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006069-006069 / 2008
Diary number: 30358 / 2006
Advocates: NARESH KUMAR Vs VENKATESWARA RAO ANUMOLU

05 December 2017
Supreme Court
13 pages

REVANSIDDAYAYYA Vs GANGAMMA @ SHASHIKALA .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005039-005039 / 2009
Diary number: 33524 / 2006
Advocates: ANJANA CHANDRASHEKAR Vs RAJESH MAHALE

05 December 2017
Supreme Court
18 pages

RUPAJAN BEGUM Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-020858-020858 / 2017
Diary number: 11463 / 2017
Advocates: EJAZ MAQBOOL Vs