Judgements

12 December 2017
Supreme Court
8 pages

SUDAMA SINGH Vs DEEPAK MOHAN SPOLIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-021806-021807 / 2017
Diary number: 3437 / 2015
Advocates: PRASHANT BHUSHAN Vs

11 December 2017
Supreme Court
21 pages

RAN VIJAY SINGH Vs STATE OF U.P. .

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-000367-000367 / 2017
Diary number: 41237 / 2015
Advocates: PURUSHOTTAM SHARMA TRIPATHI Vs

11 December 2017
Supreme Court
15 pages

BARUN CHANDRA THAKUR Vs CENTRAL BUREAU OF INVESTIGATION

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: Crl.A. No.-002152-002153 / 2017
Diary number: 38240 / 2017
Advocates: VENKATESWARA RAO ANUMOLU Vs

11 December 2017
Supreme Court
16 pages

TRILOK SINGH CHAUHAN Vs RAM LAL (DEAD) THR. LRS.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-020833-020833 / 2017
Diary number: 38635 / 2014
Advocates: M. P. SHORAWALA Vs

11 December 2017
Supreme Court
22 pages

MOHINDER KUMAR MEHRA Vs ROOP RANI MEHRA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-019977-019977 / 2017
Diary number: 31139 / 2017
Advocates: SHOBHA Vs

11 December 2017
Supreme Court
7 pages

KAUSHAL KISHORE AWASTHI Vs BALWANT SINGH THAKUR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-015540 / 2017
Diary number: 29112 / 2017
Advocates: SATYA MITRA Vs KABIR DIXIT

11 December 2017
Supreme Court
5 pages

PRADEEP BACHHAR Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-002151-002151 / 2017
Diary number: 28041 / 2017
Advocates: NARESH KUMAR Vs

11 December 2017
Supreme Court
5 pages

THE CORRESPONDENT AND ORS. ETC. Vs A.M.SANKEY JOHN AND ANR. ETC.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010506-010510 / 2011
Diary number: 16436 / 2010
Advocates: R. CHANDRACHUD Vs ROMY CHACKO

08 December 2017
Supreme Court
5 pages

VIJAY KUMAR Vs BAL KRISHAN .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-021012-021012 / 2017
Diary number: 35177 / 2015
Advocates: ASHOK KUMAR SHARMA Vs P. K. JAIN

08 December 2017
Supreme Court
7 pages

AFTARUDDIN(DEAD) REP. THR. LRS. Vs RAMKRISHNA DATTA ALIAS BABUL DATTA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-009040-009040 / 2013
Diary number: 20349 / 2005
Advocates: MADHU MOOLCHANDANI Vs RAJIV MEHTA

08 December 2017
Supreme Court
6 pages

MANJEET SINGH Vs NATIONAL INSURANCE COMPANY LTD.

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-021552-021552 / 2017
Diary number: 30202 / 2015
Advocates: DHARMENDRA KUMAR SINHA Vs

08 December 2017
Supreme Court
19 pages

UNION OF INDIA Vs M/S. SUSUKA PVT. LTD.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-008530-008530 / 2009
Diary number: 8363 / 2006
Advocates: B. KRISHNA PRASAD Vs NARESH KUMAR

08 December 2017
Supreme Court
12 pages

UNION OF INDIA Vs BALBIR SINGH TURN

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-003744-003744 / 2016
Diary number: 3744 / 2016
Advocates: MUKESH KUMAR MARORIA Vs KUSUM CHAUDHARY

08 December 2017
Supreme Court
6 pages

ASHARFI Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-001182-001182 / 2015
Diary number: 3861 / 2015
Advocates: VIKRANT SINGH BAIS Vs

07 December 2017
Supreme Court
22 pages

INDORE DEVELOPMENT AUTHORITY Vs SHAILENDRA (DEAD) THROUGH ITS LRS. AND ORS.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-020982-020982 / 2017
Diary number: 13346 / 2015
Advocates: SANJAY KAPUR Vs C. D. SINGH