Judgements

14 December 2017
Supreme Court
10 pages

ROYAL ORCHID HOTELS LTD. Vs KAMAT HOTELS (INDIA) LTD .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: SLP(C) No.-006131-006131 / 2015
Diary number: 5357 / 2015
Advocates: VIKAS SINGH JANGRA Vs ANIRUDDHA P. MAYEE

14 December 2017
Supreme Court
72 pages

THE STATE OF JHARKHAND Vs M/S HINDUSTAN CONSTRUCTION CO. LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001093-001093 / 2006
Diary number: 12269 / 2003
Advocates: GOPAL PRASAD Vs KHAITAN & CO.

14 December 2017
Supreme Court
14 pages

M/S SAM BUILT WELL PVT. LTD. Vs DEEPAK BUILDERS

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-021858-021858 / 2017
Diary number: 25385 / 2017
Advocates: AMITA GUPTA Vs

14 December 2017
Supreme Court
8 pages

A.V.G.V. RAMU Vs A.S.R. BHARATHI

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-022913-022913 / 2017
Diary number: 36230 / 2016
Advocates: GUNNAM VENKATESWARA RAO Vs

14 December 2017
Supreme Court
12 pages

MADAN MOHAN Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: Crl.A. No.-002178-002178 / 2017
Diary number: 30381 / 2017
Advocates: SHALU SHARMA Vs

14 December 2017
Supreme Court
47 pages

TOYOTA JIDOSHA KABUSHIKI KAISHA Vs M/S PRIUS AUTO INDUSTRIES LIMITED

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-005375-005377 / 2017
Diary number: 9646 / 2017
Advocates: ADITYA VERMA Vs

14 December 2017
Supreme Court
7 pages

PREM GIRI Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-002188-002188 / 2017
Diary number: 39909 / 2017
Advocates: PRATIBHA JAIN Vs

14 December 2017
Supreme Court
15 pages

LMJ INTERNATIONAL LTD. Vs DANKUNI STEELS LIMITED

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-020902-020902 / 2017
Diary number: 15847 / 2017
Advocates: DEEPAK GOEL Vs

13 December 2017
Supreme Court
4 pages

MANISH KATHURIA AND ORS. ETC. ETC. Vs STATE OF PUNJAB AND OTHER ETC. ETC.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-021848-021850 / 2017
Diary number: 42631 / 2016
Advocates: SHREE PAL SINGH Vs

13 December 2017
Supreme Court
37 pages

SABU MATHEW GEORGE Vs UNION OF INDIA AND ORS.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000341-000341 / 2008
Diary number: 21458 / 2008
Advocates: MANJULA GUPTA Vs ANUPAM LAL DAS

12 December 2017
Supreme Court
29 pages

MR. RANVIR DEWAN Vs MRS. RASHMI KHANNA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-021784-021784 / 2017
Diary number: 34381 / 2016
Advocates: VINODH KANNA B. Vs KAILASH CHAND

12 December 2017
Supreme Court
14 pages

BHARATSING S/O GULABSINGH JAKHAD Vs THE STATE OF MAHARASHTRA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-021792-021792 / 2017
Diary number: 40490 / 2015
Advocates: M. Y. DESHMUKH Vs

12 December 2017
Supreme Court
15 pages

FEDERATION OF HOTEL AND RESTAURANT ASSOCIATIONS OF INDIA Vs UNION OF INDIA AND ORS. THROUGH ITS SECRETARY

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-021790-021790 / 2017
Diary number: 27941 / 2015
Advocates: PAREKH & CO. Vs

12 December 2017
Supreme Court
2 pages

MALIK INDUSTRY Vs THE STATE OF HARYANA STATE OF HARYANA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-021802-021803 / 2017
Diary number: 35960 / 2013
Advocates: SANJAY SHARAWAT Vs

12 December 2017
Supreme Court
3 pages

S. ESABELLA Vs C. THANKARAJAN

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-021804-021805 / 2017
Diary number: 2263 / 2015
Advocates: M. P. VINOD Vs