Judgements

Showing 2881 - 2895 of 41947 judgements
04 January 2018
Supreme Court
86 pages
SUSME BUILDERS PVT. LTD Vs CHIEF EXECUTIVE OFFICER, SLUM REHABILITATION AUTHORITY AND ORS.

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-018121-018121 / 2017
Diary number: 23113 / 2014
Advocates: PALLAVI LANGAR Vs

15 December 2017
Supreme Court
8 pages
HALAPPA Vs MALIK SAB

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-022911-022912 / 2017
Diary number: 4641 / 2017
Advocates: RAMESHWAR PRASAD GOYAL Vs

15 December 2017
Supreme Court
10 pages
RAJ KUMAR BHATIA Vs SUBHASH CHANDER BHATIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-019400-019400 / 2017
Diary number: 7411 / 2017
Advocates: PARMANAND GAUR Vs

15 December 2017
Supreme Court
42 pages
TEESTA ATUL SETALVAD Vs THE STATE OF GUJARAT

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-001099-001099 / 2017
Diary number: 16464 / 2016
Advocates: APARNA BHAT Vs

15 December 2017
Supreme Court
6 pages
DINESH KUMAR J. @ DINESH J, Vs NATIONAL INSURANCE CO. LTD

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-022966-022966 / 2017
Diary number: 23296 / 2016
Advocates: PRAKASH RANJAN NAYAK Vs

15 December 2017
Supreme Court
8 pages
HARPAL SINGH Vs ASHOK KUMAR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-022967-022967 / 2017
Diary number: 397 / 2015
Advocates: BALRAJ DEWAN Vs AVINASH SHARMA

15 December 2017
Supreme Court
87 pages
RAJIVE RATURI Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000243-000243 / 2005
Diary number: 9321 / 2005
Advocates: JYOTI MENDIRATTA Vs

15 December 2017
Supreme Court
26 pages
DISABLED RIGHT GROUP Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000292-000292 / 2006
Diary number: 15134 / 2006
Advocates: JYOTI MENDIRATTA Vs SUSHMA SURI

15 December 2017
Supreme Court
24 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs

15 December 2017
Supreme Court
7 pages
STATE BANK OF INDIA AND ORS. Vs B.R.SAINI

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-022970-022970 / 2017
Diary number: 25577 / 2012
Advocates: ANIL KUMAR SANGAL Vs YASH PAL DHINGRA

15 December 2017
Supreme Court
25 pages
VIJENDRA KUMAR AND ORS. Vs THE COMMISSIONER A.P. CHARITABLE AND RELIGIOUS INSTITUTION AND ENDOWMENT DEPARTMENT

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE AMITAVA ROY
Case number: C.A. No.-006460-006460 / 2008
Diary number: 31248 / 2007
Advocates: ABHIJIT SENGUPTA Vs VENKAT PALWAI LAW ASSOCIATES

15 December 2017
Supreme Court
43 pages
INDIAN OIL CORPORATION LTD.. Vs SHASHI PRABHA SHUKLA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE AMITAVA ROY
Case number: C.A. No.-005565-005565 / 2009
Diary number: 6072 / 2007
Advocates: ANNAM D. N. RAO Vs VISHNU SHARMA

15 December 2017
Supreme Court
74 pages
MACQUARIE BANK LIMITED Vs SHILPI CABLE TECHNOLOGIES LTD

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-015135 / 2017
Diary number: 29095 / 2017
Advocates: UJJAL BANERJEE Vs

15 December 2017
Supreme Court
54 pages
UNION OF INDIA Vs PFIZER LIMITED

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-022972-022972 / 2017
Diary number: 3271 / 2017
Advocates: GURMEET SINGH MAKKER Vs

14 December 2017
Supreme Court
17 pages
JOSEPH Vs STATE REP. BY INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000413-000413 / 2012
Diary number: 22598 / 2011
Advocates: P. SOMA SUNDARAM Vs M. YOGESH KANNA