Showing 2866 - 2880 of 41947 judgements
10 January 2018
Supreme Court
2 pages
UPENDRA SHARMA Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000057-000057 / 2018
Diary number: 854 / 2016
Advocates: MUSHTAQ AHMAD Vs

10 January 2018
Supreme Court
14 pages
URMILA DEVI Vs THE DEITY MANDIR SHREE CHAMUNDA DEVI MOHAL PADDAR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-000462-000462 / 2018
Diary number: 21018 / 2013
Advocates: PUNEET TANEJA Vs DINKAR KALRA

10 January 2018
Supreme Court
4 pages
MUNICIPAL COUNCIL, BAWAL Vs BABU LAL

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006988-006988 / 2009
Diary number: 5080 / 2007
Advocates: UGRA SHANKAR PRASAD Vs

09 January 2018
Supreme Court
24 pages
SHYAM NARAYAN CHOUKSEY Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000855-000855 / 2016
Diary number: 30892 / 2016
Advocates: ABHINAV SHRIVASTAVA Vs B. KRISHNA PRASAD

08 January 2018
Supreme Court
16 pages
THE STATE OF HIMACHAL PRADESH Vs RAJ KUMAR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000031-000031 / 2018
Diary number: 1383 / 2015
Advocates: VARINDER KUMAR SHARMA Vs JOSE ABRAHAM

08 January 2018
Supreme Court
18 pages
UNION TERRITORY, CHANDIGARH ADMINISTRATION Vs PRADEEP KUMAR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000067-000067 / 2018
Diary number: 21388 / 2016
Advocates: NIKHIL GOEL Vs

08 January 2018
Supreme Court
18 pages
UNION TERRITORY, CHANDIGARH ADMINISTRATION Vs AJAY KUMAR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000068-000068 / 2018
Diary number: 23111 / 2016
Advocates: NIKHIL GOEL Vs

08 January 2018
Supreme Court
18 pages
THE UNION TERRITORY OF CHANDIGARH AND ORS Vs PARAMJEET SINGH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000069-000069 / 2018
Diary number: 23113 / 2016
Advocates: NIKHIL GOEL Vs

08 January 2018
Supreme Court
18 pages
THE UNION TERRITORY OF CHANDIGARH Vs OMBIR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000070-000070 / 2018
Diary number: 2146 / 2017
Advocates: NIKHIL GOEL Vs

08 January 2018
Supreme Court
23 pages
NAGAIAH Vs CHOWDAMMA (DEAD) BY LRS.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-022969-022969 / 2017
Diary number: 28928 / 2014
Advocates: YADAV NARENDER SINGH Vs

08 January 2018
Supreme Court
3 pages
THE STATE OF UP THR THE CHIEF SECRETARY Vs ISRAR AHMAD .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000075-000075 / 2018
Diary number: 29098 / 2008
Advocates: M. R. SHAMSHAD Vs VISHWA PAL SINGH

05 January 2018
Supreme Court
14 pages
M/S. INOX WIND LTD. Vs M/S. THERMOCABLES LTD.

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-000019-000019 / 2018
Diary number: 31906 / 2016
Advocates: ANUP JAIN Vs A. T. M. SAMPATH

05 January 2018
Supreme Court
5 pages
LEENA VIVEK MASAL Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000009-000009 / 2018
Diary number: 13533 / 2013
Advocates: ANIL KUMAR Vs

05 January 2018
Supreme Court
20 pages
NATIONAL KAMGAR UNION Vs KRAN RADER PVT. LTD.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000020-000020 / 2018
Diary number: 16514 / 2015
Advocates: O. P. GAGGAR Vs

05 January 2018
Supreme Court
24 pages
DINESHBHAI CHANDUBHAI PATEL Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000012-000012 / 2018
Diary number: 20684 / 2017
Advocates: PURVISH JITENDRA MALKAN Vs