Judgements

18 January 2018
Supreme Court
23 pages

THEIRY SANTHANAMAL Vs VISWANATHAN .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-003227-003227 / 2006
Diary number: 13638 / 2004
Advocates: REVATHY RAGHAVAN Vs RAKESH K. SHARMA

18 January 2018
Supreme Court
17 pages

NATIONAL TRAVEL SERVICES Vs COMMISSIONER OF INCOME TAX DELHI VIII .

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-002068-002071 / 2012
Diary number: 40116 / 2011
Advocates: GAGRAT AND CO Vs ANIL KATIYAR

18 January 2018
Supreme Court
4 pages

SUNITA DEVI Vs STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000117-000117 / 2018
Diary number: 34443 / 2016
Advocates: PREM PRAKASH Vs

17 January 2018
Supreme Court
9 pages

THE STATE OF HIMACHAL PRADESH Vs TRILOK CHAND

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-002133-002134 / 2011
Diary number: 19440 / 2010
Advocates: NARESH K. SHARMA Vs RAKHI RAY

17 January 2018
Supreme Court
11 pages

MAUVIN GODINHO Vs THE STATE OF GOA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000315-000315 / 2011
Diary number: 32339 / 2007
Advocates: CHANDER SHEKHAR ASHRI Vs K J JOHN AND CO

17 January 2018
Supreme Court
11 pages

COMMISSIONER OF CENTRAL EXCISE BELGAUM Vs M/S. VASAVADATTA CEMENTS LTD.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-011710-011710 / 2016
Diary number: 7024 / 2011
Advocates: B. KRISHNA PRASAD Vs KHAITAN & CO.

16 January 2018
Supreme Court
5 pages

SHAIKH OSMANALI CHOUS Vs NEW INDIA ASSURANCE CO. LTD.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000420-000420 / 2018
Diary number: 40759 / 2014
Advocates: SHASHIBHUSHAN P. ADGAONKAR Vs

12 January 2018
Supreme Court
52 pages

K. A. ANNAMMA Vs THE SECRETARY, COCHIN CO-OPERATIVE HOSPITAL SOCIETY LTD

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000197-000197 / 2018
Diary number: 31162 / 2016
Advocates: V. K. SIDHARTHAN Vs

11 January 2018
Supreme Court
2 pages

TRIPURARI SHARAN AND ANR. Vs RANJIT KUMAR YADAV .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-000157-000157 / 2018
Diary number: 2598 / 2017
Advocates: ABHINAV MUKERJI Vs

11 January 2018
Supreme Court
16 pages

RUSSEL JOY Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000878 / 2017
Diary number: 16310 / 2016
Advocates: KAMLENDRA MISHRA Vs

11 January 2018
Supreme Court
4 pages

KUKI RAVINDRAN Vs CHENDRIMADA SOMAYA MADAPPA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000165-000165 / 2018
Diary number: 30710 / 2016
Advocates: SUDARSH MENON Vs RAJESH KUMAR

11 January 2018
Supreme Court
7 pages

RAMJI SINGH PATEL Vs GYAN CHANDRA JAISWAL

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-001799-001800 / 2018
Diary number: 27340 / 2013
Advocates: S. R. SETIA Vs

10 January 2018
Supreme Court
4 pages

M/S. MANGALAM HOMES & RESORTS PVT. LTD. Vs JOY KALIYAVUMKAL & ANR. ETC

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-000133-000135 / 2018
Diary number: 11650 / 2016
Advocates: SANJAY JAIN Vs

10 January 2018
Supreme Court
13 pages

I.C. SHARMA Vs THE ORIENTAL INSURANCE CO. LTD.

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-003167-003167 / 2017
Diary number: 17317 / 2016
Advocates: PETITIONER-IN-PERSON Vs

10 January 2018
Supreme Court
39 pages

THE SECRETARY, KERALA STATE COASTAL MANAGEMENT AUTHORITY Vs DLF UNIVERSAL LIMITED (FORMERLY KNOWN AS ADELIE BUILDERS AND DEVELOPERS PVT LTD) .

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-000117-000120 / 2018
Diary number: 4814 / 2017