Judgements

Showing 2836 - 2850 of 41947 judgements
23 January 2018
Supreme Court
11 pages
ISSAC @ KISHORE Vs RONALD CHERIYAN

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000165-000165 / 2018
Diary number: 35477 / 2012
Advocates: SANAND RAMAKRISHNAN Vs NISHE RAJEN SHONKER

23 January 2018
Supreme Court
6 pages
DASHRATH @ JOLO Vs STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000197-000198 / 2018
Diary number: 33298 / 2015
Advocates: SANGEETA KUMAR Vs C. D. SINGH

23 January 2018
Supreme Court
6 pages
THE STATE OF MADHYA PRADESH Vs NANDE @ NANDKISHORE SINGH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000624-000624 / 2016
Diary number: 25605 / 2010
Advocates: ARJUN GARG Vs

23 January 2018
Supreme Court
9 pages
SMT.SUBHADRA Vs THE MINISTRY OF COAL AND ANR.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000830-000830 / 2018
Diary number: 17125 / 2015
Advocates: CHANDAN RAMAMURTHI Vs D. S. MAHRA

22 January 2018
Supreme Court
24 pages
ORISSA LIFT IRRIGATION CORP. LTD. Vs RABI SANKAR PATRO

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: MA-001795-001796 / 2017
Diary number: 40082 / 2017
Advocates: RANJEETA ROHATGI Vs

22 January 2018
Supreme Court
4 pages
NACHHATAR SINGH Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000785-000789 / 2018
Diary number: 28643 / 2017
Advocates: VIPIN KUMAR JAI Vs

19 January 2018
Supreme Court
5 pages
SUNITA SINGH Vs STATE OF U.P .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-000487-000487 / 2018
Diary number: 5059 / 2016
Advocates: SHANTANU SAGAR Vs

19 January 2018
Supreme Court
17 pages
STATE OF PUNJAB AND ORS Vs THURU RAM

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-000488-000488 / 2018
Diary number: 42925 / 2016
Advocates: RANJEETA ROHATGI Vs

19 January 2018
Supreme Court
5 pages
ANIL Vs NEW INDIA ASSURANCE CO. LTD..

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-003291-003292 / 2011
Diary number: 38857 / 2010
Advocates: AISHWARYA BHATI Vs AJAY PAL

19 January 2018
Supreme Court
4 pages
SHRI NAGAR MAL Vs THE ORIENTAL INSURANCE COMPANY LTD

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-000448-000448 / 2018
Diary number: 29348 / 2016
Advocates: ARVIND KUMAR GUPTA Vs MUKESH KUMAR SHARMA

19 January 2018
Supreme Court
6 pages
RAMRAO LALA BORSE Vs NEW INDIA ASSURANCE COMPANY LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-000418-000418 / 2018
Diary number: 3853 / 2017
Advocates: ANAND MISHRA Vs

19 January 2018
Supreme Court
17 pages
PAPPUU AND OTHERS Vs VINOD KUMAR LAMBA AND ANOTHER

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-020962-020962 / 2017
Diary number: 16079 / 2015
Advocates: RAJEEV SINGH Vs

19 January 2018
Supreme Court
16 pages
ATUL THAKUR Vs STATE OF HIMACHAL PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000522-000523 / 2016
Diary number: 14936 / 2016
Advocates: CHANDER SHEKHAR ASHRI Vs AJAY MARWAH

19 January 2018
Supreme Court
9 pages
SMT. ANITA MARIA DIAS Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-000199-000199 / 2018
Diary number: 40579 / 2017
Advocates: SANDEEP SUDHAKAR DESHMUKH Vs

18 January 2018
Supreme Court
65 pages
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs M/S. DATAR SWITCHGEAR LTD .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-010466-010466 / 2017
Diary number: 35353 / 2013
Advocates: CHANDRA PRAKASH Vs