Judgements

Showing 271 - 285 of 41947 judgements
20 January 2020
Supreme Court
32 pages
YASHITA SAHU Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-000127-000127 / 2020
Diary number: 28083 / 2019
Advocates: LAKSHMI RAMAN SINGH Vs

20 January 2020
Supreme Court
5 pages
KAMLESH Vs UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF POST

Bench: HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-002535-002535 / 2011
Diary number: 34404 / 2008
Advocates: GHAN SHYAM VASISHT Vs ARVIND KUMAR SHARMA

20 January 2020
Supreme Court
11 pages
DESH RAJ Vs BALKISHAN (D) THROUGH PROPOSED LR MS. ROHINI

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-000433-000433 / 2020
Diary number: 48128 / 2018
Advocates: Anilendra Pandey Vs

17 January 2020
Supreme Court
23 pages
UNION OF INDIA Vs CHANDRA BHUSHAN YADAV

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-018830 / 2017
Diary number: 33835 / 2017
Advocates: ARVIND KUMAR SHARMA Vs

17 January 2020
Supreme Court
10 pages
THE STATE OF MADHYA PRADESH Vs BABBU RATHORE

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE AJAY RASTOGI
Case number: Crl.A. No.-000123-000123 / 2020
Diary number: 42372 / 2019
Advocates: RAHUL KAUSHIK Vs

17 January 2020
Supreme Court
26 pages
PAWAN HANS LTD. Vs AVIATION KARMACHARI SANGHATANA

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-000353-000353 / 2020
Diary number: 45976 / 2018
Advocates: PUNEET TANEJA Vs

17 January 2020
Supreme Court
6 pages
SANGRUR SALES CORPORATION Vs UNITED INDIA INSURANCE COMPANY LTD.

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000378-000378 / 2020
Diary number: 47437 / 2018
Advocates: PARIJAT KISHORE Vs

16 January 2020
Supreme Court
65 pages
HANUMAN LAXMAN AROSKAR Vs UNION OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: MA-000965 / 2019
Diary number: 17588 / 2019
Advocates: GURMEET SINGH MAKKER Vs

16 January 2020
Supreme Court
9 pages
UNION OF INDIA Vs BRIG.BALBIR SINGH (RETD.)

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-000337 / 2020
Diary number: 32143 / 2016
Advocates: ARVIND KUMAR SHARMA Vs PIYUSH SHARMA

15 January 2020
Supreme Court
21 pages
RAJNEESH KHAJURIA Vs WOCKHARDT LTD.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-008989-008989 / 2019
Diary number: 2033 / 2015
Advocates: ABHA R. SHARMA Vs

15 January 2020
Supreme Court
8 pages
MOHD RASHID Vs THE DIRECTOR LOCAL BODIES NEW SECRETARIAT THE DIRECTOR

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-000136-000136 / 2020
Diary number: 4603 / 2017
Advocates: PANKAJ KUMAR Vs PRAVEEN SWARUP

15 January 2020
Supreme Court
6 pages
THE EXECUTIVE ENGINEER Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-000246-000255 / 2020
Diary number: 8283 / 2018
Advocates: UDAY B. DUBE Vs

15 January 2020
Supreme Court
14 pages
SRI UTTAM CHAND (D) TH LRS . Vs NATHU RAM (D) THR. LRS.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-000190-000190 / 2020
Diary number: 14056 / 2011
Advocates: K. SARADA DEVI Vs GAGAN GUPTA

15 January 2020
Supreme Court
12 pages
STATE REP. BY THE INSPECTOR OF POLICE Vs M. MURUGESAN

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: Crl.A. No.-000045-000045 / 2020
Diary number: 18009 / 2019
Advocates: M. YOGESH KANNA Vs

15 January 2020
Supreme Court
6 pages
THE STATE OF UTTAR PRADESH Vs ALI HUSSAIN ANSARI

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: C.A. No.-000314-000314 / 2020
Diary number: 22115 / 2019
Advocates: HARISH PANDEY Vs