Judgements

29 January 2018
Supreme Court
3 pages

SHIVANGOUDA NINGANAGOUDA KERI SINCE DECEASED BY HIS LRS. Vs SPECIAL LAND ACQUISITION OFFICER, UKP, BILAGI DISTRICT BAGALKOT

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001255-001256 / 2018
Diary number: 8074 / 2017
Advocates: SURBHI MEHTA Vs V. N. RAGHUPATHY

25 January 2018
Supreme Court
21 pages

FLORA ELIAS NAHOUM AND ORS. Vs IDRISH ALI LASKAR

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004189-004189 / 2007
Diary number: 12755 / 2006
Advocates: SHEKHAR KUMAR Vs SHIPRA GHOSE

25 January 2018
Supreme Court
11 pages

KANAKLATA DAS AND ORS. Vs NABA KUMAR DAS AND ORS

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003018-003018 / 2008
Diary number: 31130 / 2006
Advocates: RANJAN MUKHERJEE Vs

25 January 2018
Supreme Court
13 pages

MST. ANUSUIYA @ SARASWATIBAI Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001224-001224 / 2008
Diary number: 12203 / 2007
Advocates: PRADEEP MISRA Vs

25 January 2018
Supreme Court
53 pages

KARNATAKA LIVE BAND RESTAURANTS ASSOCIATION Vs STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004741-004741 / 2007
Diary number: 13829 / 2007
Advocates: S. N. BHAT Vs V. N. RAGHUPATHY

25 January 2018
Supreme Court
7 pages

SUBHASH CHANDER BANSAL Vs GIAN CHAND

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001676-001676 / 2009
Diary number: 16244 / 2007
Advocates: SHALU SHARMA Vs MUSHTAQ AHMAD

25 January 2018
Supreme Court
10 pages

H.V.NIRMALA Vs R.SHARMILA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000881-000881 / 2018
Diary number: 3644 / 2012
Advocates: VAIJAYANTHI GIRISH Vs S. SRINIVASAN

25 January 2018
Supreme Court
10 pages

JAYAPRAKASH . Vs T.S.DAVID .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000883-000883 / 2018
Diary number: 8646 / 2015
Advocates: A. RAGHUNATH Vs

25 January 2018
Supreme Court
10 pages

MAYA DEVI (DECEASED) THROUGH THEIR LRS AND ETC Vs THE STATE OF HARYANA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000873-000874 / 2018
Diary number: 31492 / 2016
Advocates: RAJIV SHANKAR DVIVEDI Vs

25 January 2018
Supreme Court
12 pages

N.C. BANSAL Vs UTTAR PRADESH FINANCIAL CORPORATION

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000882-000882 / 2018
Diary number: 6532 / 2017
Advocates: NITIN BHARDWAJ Vs

25 January 2018
Supreme Court
17 pages

THE STATE OF MADHYA PRADESH AND ORS. Vs MANOJ SHARMA AND ORS.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-000871-000871 / 2018
Diary number: 18808 / 2013
Advocates: C. D. SINGH Vs

25 January 2018
Supreme Court
31 pages

SURENDER SINGH Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000885-000885 / 2018
Diary number: 16693 / 2016
Advocates: SHOBHA GUPTA Vs

25 January 2018
Supreme Court
3 pages

BIRBAL PRASAD @ BIRBAL PRASAD SAH @BIRBAL PRASAD SAO @ BIRBAL SAH Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000175-000175 / 2018
Diary number: 33398 / 2017
Advocates: SHANTANU SAGAR Vs

23 January 2018
Supreme Court
12 pages

LACHHMAN DASS Vs RESHAM CHAND KALER

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000161-000161 / 2018
Diary number: 9758 / 2017
Advocates: SHREE PAL SINGH Vs SHUBHAM BHALLA

23 January 2018
Supreme Court
32 pages

M/S INDIAN FARMERS FERTILIZER CO OPERATIVE LIMITED Vs M/S BHADRA PRODUCTS

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-000824-000824 / 2018
Diary number: 22071 / 2017
Advocates: BALAJI SRINIVASAN Vs