Judgements

01 February 2018
Supreme Court
3 pages

PRATIMA DAS @ ARATI DAS Vs SUBUDH DAS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000213-000213 / 2018
Diary number: 29522 / 2014
Advocates: ABHIJIT SENGUPTA Vs

01 February 2018
Supreme Court
10 pages

PRADESHIYA INDUSTRIAL DEVELOPMENT CORPORATION LTD. U.P. Vs HINDUSTAN AERONAUTICS LTD. (LUCKNOW DIVISION)

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001467-001467 / 2018
Diary number: 8274 / 2012
Advocates: M. C. DHINGRA Vs JATIN ZAVERI

31 January 2018
Supreme Court
5 pages

YOGESH MAHAJAN Vs PROF. R. C. DEKA DIRECTOR ALL INDIA INSTITUTE OF MEDICAL SEIENCES

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: SLP(C) No.-022475-022476 / 2012
Diary number: 16727 / 2012
Advocates: PETITIONER-IN-PERSON Vs SURUCHII AGGARWAL

31 January 2018
Supreme Court
39 pages

COMMISSIONER OF INCOME TAX 5 MUMBAI Vs M/S. ESSAR TELEHOLDINGS LTD. THROUGH ITS MANAGER

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-002165-002165 / 2012
Diary number: 3229 / 2012
Advocates: ANIL KATIYAR Vs E. C. AGRAWALA

31 January 2018
Supreme Court
19 pages

ASHISH KUMAR Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-000170-000171 / 2018
Diary number: 9612 / 2013
Advocates: MUKESH K. GIRI Vs RAJIV YADAV

31 January 2018
Supreme Court
41 pages

RAMBEER SHOKEEN Vs STATE OF NCT OF DELHI

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-002181-002182 / 2017
Diary number: 25457 / 2017
Advocates: SUDHA GUPTA Vs

31 January 2018
Supreme Court
6 pages

DR. T. MURUGAN Vs THE CHAIRMAN NAVODAYA VIDYALAYA SAMITI AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001849-001849 / 2012
Diary number: 27793 / 2008
Advocates: MADHU SIKRI Vs S. RAJAPPA

30 January 2018
Supreme Court
18 pages

AUTHORIZED OFFICER, STATE BANK OF TRAVANCORE Vs MATHEW K.C.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-001281-001281 / 2018
Diary number: 25156 / 2015
Advocates: SANJAY KAPUR Vs

30 January 2018
Supreme Court
38 pages

LATESH @ DADU BABURAO KARLEKAR Vs THE STATE OF MAHARASHTRA HOME DEPARTMENT

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001301-001301 / 2015
Diary number: 24880 / 2015
Advocates: (MRS. ) VIPIN GUPTA Vs NISHANT RAMAKANTRAO KATNESHWARKAR

30 January 2018
Supreme Court
10 pages

SHAFHI MOHAMMAD Vs THE STATE OF HIMACHAL PRADESH

Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: SLP(Crl) No.-002302-002302 / 2017
Diary number: 6212 / 2017
Advocates: E. R. SUMATHY Vs

30 January 2018
Supreme Court
6 pages

SHAHID JAMAL Vs STATE OF U.P.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001349-001349 / 2018
Diary number: 20599 / 2012
Advocates: NAMITA CHOUDHARY Vs R. D. UPADHYAY

30 January 2018
Supreme Court
2 pages

BHAUSAHEB Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000194-000194 / 2018
Diary number: 40978 / 2017
Advocates: AMOL B. KARANDE Vs

30 January 2018
Supreme Court
4 pages

BIKASH MANNA Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000195-000195 / 2018
Diary number: 23642 / 2017
Advocates: RABIN MAJUMDER Vs

30 January 2018
Supreme Court
9 pages

MUNICIPAL COUNCIL, RAGHOGARH . Vs NATIONAL FERTILIZER LTD. .

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-002511-002511 / 2011
Diary number: 35252 / 2007
Advocates: B. K. SATIJA Vs DIPAK KUMAR JENA

29 January 2018
Supreme Court
10 pages

M/S. NEERJA REALTORS PVT. LTD. Vs JANGLU (DEAD) THR. LR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000071-000071 / 2018
Diary number: 766 / 2017
Advocates: VISHAL PRASAD Vs