Showing 2791 - 2805 of 41947 judgements
06 February 2018
Supreme Court
11 pages
MADAN @ MADHU PATEKAR Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001025-001025 / 2011
Diary number: 6076 / 2011
Advocates: SUDHANSHU S. CHOUDHARI Vs NISHANT RAMAKANTRAO KATNESHWARKAR

05 February 2018
Supreme Court
2 pages
AJAYINDER SANGWAN Vs K. K. MOHAN

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: CONMT.PET.(C) No.-000565 / 2018
Diary number: 2331 / 2018
Advocates: VIVEK NARAYAN SHARMA Vs

05 February 2018
Supreme Court
7 pages
AJAYINDER SANGWAN Vs BAR COUNCIL OF DELHI

Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: T.C.(C) No.-000126-000126 / 2015
Diary number: 41229 / 2015
Advocates: VIVEK NARAYAN SHARMA Vs

05 February 2018
Supreme Court
10 pages
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX GUNTUR Vs M/S THE ANDHRA SUGARS LTD.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-011711-011711 / 2016
Diary number: 34556 / 2014
Advocates: B. KRISHNA PRASAD Vs

02 February 2018
Supreme Court
4 pages
RELIANCE GENERAL INSURANCE COMPANY LTD Vs SHALU SHARMA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000767-000767 / 2018
Diary number: 24432 / 2016
Advocates: PRERNA MEHTA Vs SYED MEHDI IMAM

02 February 2018
Supreme Court
4 pages
JAGTAR SINGH Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-001497-001497 / 2018
Diary number: 34499 / 2013
Advocates: RAKESH K. SHARMA Vs

02 February 2018
Supreme Court
6 pages
THE ANIMAL WELFARE BOARD OF INDIA Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000023-000023 / 2016
Diary number: 1216 / 2016
Advocates: BALRAJ DEWAN Vs GURMEET SINGH MAKKER

02 February 2018
Supreme Court
10 pages
BENGAL CHEMIST AND DRUGGISTS ASSOCIATION Vs KALYAN CHOWDHURY

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-000684 / 2018
Diary number: 33321 / 2017
Advocates: PRATIKSHA SHARMA Vs

02 February 2018
Supreme Court
4 pages
ARUN MAAN Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001494-001494 / 2018
Diary number: 1296 / 2018
Advocates: KANHAIYA SINGHAL Vs

02 February 2018
Supreme Court
4 pages
STATE OF KARNATAKA Vs KAISARBAIG

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000215-000217 / 2018
Diary number: 16367 / 2013
Advocates: V. N. RAGHUPATHY Vs S-LEGAL ASSOCIATES

02 February 2018
Supreme Court
6 pages
THE STATE OF MAHARASHTRA Vs AJAY MARATHE

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: SLP(C) No.-003526-003527 / 2018
Diary number: 39253 / 2017
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs

01 February 2018
Supreme Court
19 pages
DANAMMA @ SUMAN SURPUR Vs AMAR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-000188-000189 / 2018
Diary number: 3186 / 2013
Advocates: S. N. BHAT Vs

01 February 2018
Supreme Court
7 pages
SURENDER Vs NAND LAL

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-000480-000480 / 2018
Diary number: 36236 / 2015
Advocates: R. C. KAUSHIK Vs

01 February 2018
Supreme Court
12 pages
COMMISSIONER OF CENTRAL EXCISE SERVICE TAX Vs ULTRA TECH CEMENT LTD

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-011261-011261 / 2016
Diary number: 35753 / 2016
Advocates: B. KRISHNA PRASAD Vs

01 February 2018
Supreme Court
8 pages
UNION OF INDIA Vs LEEN MARTIN

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-002150-002150 / 2011
Diary number: 20059 / 2009
Advocates: ANIL KATIYAR Vs