Showing 2776 - 2790 of 41947 judgements
08 February 2018
Supreme Court
5 pages
MUNNA RAM Vs STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007169-007169 / 2014
Diary number: 25178 / 2013
Advocates: AISHWARYA BHATI Vs RUCHI KOHLI

08 February 2018
Supreme Court
8 pages
RAJENDRA KUMAR VERMA (D) TH.LRS. Vs ADDITIONAL DISTRICT MAGISTRATE (CIVIL SUPPLIES)

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010449-010449 / 2011
Diary number: 24495 / 2010
Advocates: ASHA GOPALAN NAIR Vs VINAY GARG

07 February 2018
Supreme Court
101 pages
THE GOA FOUNDATION Vs M/S SESA STERLITE LTD. AND ORS.

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: SLP(C) No.-032138-032138 / 2015
Diary number: 30090 / 2014
Advocates: PRASHANT BHUSHAN Vs JAYANT MOHAN

07 February 2018
Supreme Court
28 pages
M/S. ONGC MANGALORE PETROCHEMICALS LTD. Vs M/S. ANS CONSTRUCTIONS LIMITED

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-001659-001659 / 2018
Diary number: 12995 / 2015
Advocates: RAJESH MAHALE Vs

07 February 2018
Supreme Court
2 pages
THE STATE OF PUNJAB Vs GURDEV SINGH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001733-001733 / 2018
Diary number: 523 / 2018
Advocates: UTTARA BABBAR Vs

07 February 2018
Supreme Court
9 pages
R K ARORA GENERAL MANAGER Vs M/S ACE ENTERPRISES

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001820-001820 / 2018
Diary number: 10332 / 2016
Advocates: RAHUL NARAYAN Vs RESPONDENT-IN-PERSON

06 February 2018
Supreme Court
14 pages
NAVEEN KUMAR Vs VIJAY KUMAR AND ORS

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001427-001427 / 2018
Diary number: 17940 / 2016
Advocates: RISHI MALHOTRA Vs

06 February 2018
Supreme Court
21 pages
DR. AKSHYA KUMAR BISOI Vs ALL INDIA INSTITUTE OF MEDICAL SCIENCES

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-001179 / 2017
Diary number: 39260 / 2017
Advocates: NIKHIL NAYYAR Vs

06 February 2018
Supreme Court
11 pages
M/S MAYA APPLIANCES (P) LTD NOW KNOWN AS PREETHI KITCHEN APPLIANCES PVT. LTD. Vs ADDL. COMMISSIONER OF COMMERCIAL TAXES

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-000357-000367 / 2018
Diary number: 24498 / 2014
Advocates: K. K. MANI Vs

06 February 2018
Supreme Court
6 pages
THE STATE OF KARNATAKA Vs MR. SHANKAR BABURAO KANGRALKAR .

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-001612-001612 / 2018
Diary number: 22687 / 2012
Advocates: V. N. RAGHUPATHY Vs SHIVAJI M. JADHAV

06 February 2018
Supreme Court
9 pages
DATARAM SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: Crl.A. No.-000227-000227 / 2018
Diary number: 42363 / 2017
Advocates: RAJNISH KUMAR JHA Vs

06 February 2018
Supreme Court
16 pages
IQ CITY FOUNDATION Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000502 / 2017
Diary number: 19852 / 2017
Advocates: PRANAYA GOYAL Vs

06 February 2018
Supreme Court
31 pages
CHHABILDAS Vs THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY URBAN DEVELOPMENT

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-001607-001607 / 2018
Diary number: 2819 / 2015
Advocates: NACHIKETA JOSHI Vs

06 February 2018
Supreme Court
30 pages
UNION OF INDIA Vs PUSHPAVATHI & ORS. ETC.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001622-001631 / 2018
Diary number: 16338 / 2010
Advocates: V. G. PRAGASAM Vs L. K. PANDEY

06 February 2018
Supreme Court
18 pages
RITHWIK ENERGY GENERATION PVT. LTD. Vs BANGALORE ELECTRICITY SUPPLY CO. LTD. AND ORS ETC

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-005084-005085 / 2015
Diary number: 15337 / 2015
Advocates: MISHRA SAURABH Vs