Judgements

Showing 2761 - 2775 of 41947 judgements
12 February 2018
Supreme Court
3 pages
BABURAO DADU SANKPAL(D) THR L.R. Vs KOLHAPUR ZILLA SAHAKARI DOODH UTPADAK SANGH, KOLHAPUR .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001840-001840 / 2018
Diary number: 16936 / 2014
Advocates: S. GOWTHAMAN Vs

12 February 2018
Supreme Court
42 pages
MAXOPP INVESTMENT LTD.. Vs COMMR.OF I.T NEW DELHI

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-000104-000109 / 2015
Diary number: 11457 / 2012
Advocates: KAVITA JHA Vs ANIL KATIYAR

09 February 2018
Supreme Court
6 pages
SUBE SINGH Vs SHYAM SINGH (DEAD)

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-007176-007176 / 2015
Diary number: 26152 / 2015
Advocates: KAILASH CHAND Vs

09 February 2018
Supreme Court
9 pages
MUNUSAMY Vs THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-001754-001754 / 2018
Diary number: 10034 / 2016
Advocates: G. INDIRA Vs

09 February 2018
Supreme Court
13 pages
ARCHIT SAINI Vs ORIENTAL INSURANCE COMPANY LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-007300-007309 / 2016
Diary number: 20942 / 2016
Advocates: BIMLESH KUMAR SINGH Vs AMRREETA SWAARUP

09 February 2018
Supreme Court
62 pages
SAMPURNA BEHRUA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000473-000473 / 2005
Diary number: 18085 / 2005
Advocates: JYOTI MENDIRATTA Vs

09 February 2018
Supreme Court
2 pages
DR. VANDANA TYAGI Vs APEEJAY SARASWATI P.G. COLLEGE FOR GIRLS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001802-001802 / 2018
Diary number: 36693 / 2017
Advocates: BHARTI TYAGI Vs

09 February 2018
Supreme Court
14 pages
VIJAY KUMAR RASTOGI Vs UTTAR PRADESH STATE ROADWAYS TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-011011-011012 / 2017
Diary number: 11297 / 2017
Advocates: PRANAB KUMAR MULLICK Vs GARIMA PRASHAD

09 February 2018
Supreme Court
3 pages
LOHIT Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001801-001801 / 2018
Diary number: 7220 / 2017
Advocates: SUDHIR NAAGAR Vs

08 February 2018
Supreme Court
245 pages
INDORE DEVELOPMENT AUTHORITY Vs SHAILENDRA (DEAD) THROUGH ITS LRS. AND ORS.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-020982-020982 / 2017
Diary number: 13346 / 2015
Advocates: SANJAY KAPUR Vs C. D. SINGH

08 February 2018
Supreme Court
90 pages
SECURITIES AND EXCH.BD.OF INDIA Vs RAKHI TRADING P.LTD.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001969-001969 / 2011
Diary number: 1353 / 2011
Advocates: BHARGAVA V. DESAI Vs ANISHA UPADHYAY

08 February 2018
Supreme Court
21 pages
STATE OF MADHYA PRADESH THR. PRINCIPAL SECRETARY Vs MAHENDRA GUPTA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-001562-001562 / 2018
Diary number: 29578 / 2017
Advocates: ARJUN GARG Vs

08 February 2018
Supreme Court
7 pages
MUBIN SHAIKH Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: Crl.A. No.-000245-000245 / 2018
Diary number: 3359 / 2017
Advocates: FARRUKH RASHEED Vs

08 February 2018
Supreme Court
11 pages
MAHANTH SATYANAND @ RAMJEE SINGH Vs SHYAM LAL CHAUHAN AND ORS.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-006318-006318 / 2010
Diary number: 10074 / 2009
Advocates: T. MAHIPAL Vs ATISHI DIPANKAR

08 February 2018
Supreme Court
4 pages
J. LINET Vs THE ASSTT. MANAGER (DEPOT) FOOD CORP. OF INDIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000963-000963 / 2009
Diary number: 29068 / 2005
Advocates: V. K. SIDHARTHAN Vs AJIT PUDUSSERY