Showing 2746 - 2760 of 41947 judgements
15 February 2018
Supreme Court
4 pages
NARESH Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000272-000272 / 2018
Diary number: 36747 / 2017
Advocates: PRAVEEN SWARUP Vs

15 February 2018
Supreme Court
15 pages
M/S. PARAMOUNT DIGITAL COLOR LAB . Vs M/S. AGFA INDIA PVT. LTD. .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-002109-002110 / 2018
Diary number: 15552 / 2015
Advocates: ROHIT SINGH Vs

15 February 2018
Supreme Court
21 pages
SUNDARAM FINANCE LTD. REPRESENTED BY MR. J. THILAK SENIOR MANAGER (LEGAL) Vs ABDUL SAMAD

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-001650-001650 / 2018
Diary number: 20116 / 2014
Advocates: BALAJI SRINIVASAN Vs

15 February 2018
Supreme Court
8 pages
G. SARASWATHI Vs RATHINAMMAL .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002112-002112 / 2018
Diary number: 19852 / 2004
Advocates: P. V. YOGESWARAN Vs REVATHY RAGHAVAN

15 February 2018
Supreme Court
15 pages
KURUKSHETRA UNIVERSITY Vs PRITHVI SINGH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003585-003585 / 2008
Diary number: 34114 / 2006
Advocates: SURYA KANT Vs KAMAL MOHAN GUPTA

15 February 2018
Supreme Court
10 pages
MAHARASHTRA STATE ELECT.DISTRN.CO.LTD. Vs APPELLATE AUTHORITY .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003370-003370 / 2007
Diary number: 18439 / 2007
Advocates: A. S. BHASME Vs ANAGHA S. DESAI

13 February 2018
Supreme Court
18 pages
SWARAJ ABHIYAN Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000720-000720 / 2016
Diary number: 29624 / 2016
Advocates: PRASHANT BHUSHAN Vs

13 February 2018
Supreme Court
5 pages
MUKESH KUMAR . Vs STATE OF BIHAR .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001868-001868 / 2018
Diary number: 32281 / 2016
Advocates: SMARHAR SINGH Vs

13 February 2018
Supreme Court
3 pages
THE ORIENTAL INSURANCE CO. LTD. Vs USHA BHAGCHANDANI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001872-001872 / 2018
Diary number: 255 / 2018
Advocates: MANJEET CHAWLA Vs

13 February 2018
Supreme Court
4 pages
UNION OF INDIA Vs ACQUILIN ROSE M.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001877-001877 / 2018
Diary number: 39540 / 2017
Advocates: ANIL KATIYAR Vs

12 February 2018
Supreme Court
10 pages
MAHARASHTRA HOUSING DEVELOPMENT AUTHORITY Vs SHAPOORJI PALLONJI AND COMPANY PVT. LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001836-001836 / 2018
Diary number: 33559 / 2017
Advocates: CHIRAG M. SHROFF Vs

12 February 2018
Supreme Court
14 pages
STEEL AUTHORITY OF INDIA LTD. Vs CHOUDHARY TILOTAMA DAS .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001834-001834 / 2018
Diary number: 37396 / 2009
Advocates: SUNIL KUMAR JAIN Vs SIBO SANKAR MISHRA

12 February 2018
Supreme Court
14 pages
STEEL AUTH.OF INDIA LTD. Vs NAND KISHORE TIWARI .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001835-001835 / 2018
Diary number: 1498 / 2010
Advocates: SUNIL KUMAR JAIN Vs RAMESHWAR PRASAD GOYAL

12 February 2018
Supreme Court
14 pages
DINESH KUMAR KALIDAS PATEL Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000265-000266 / 2018
Diary number: 5764 / 2016
Advocates: VIPIN NAIR Vs HEMANTIKA WAHI

12 February 2018
Supreme Court
26 pages
COMMODORE P. K. BANERJEE Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-001843 / 2018
Diary number: 36081 / 2017
Advocates: PRASHANT BHUSHAN Vs