Judgements

Showing 2731 - 2745 of 41947 judgements
16 February 2018
Supreme Court
30 pages
TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD Vs M/S G M R VEMAGIRI POWER GENERATION LTD

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-008747-008747 / 2014
Diary number: 28515 / 2014
Advocates: GUNTUR PRABHAKAR Vs

16 February 2018
Supreme Court
15 pages
INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION (GWALIOR) M.P. LTD. Vs COMMISSIONER OF INCOME TAX GWALIOR M.P.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006262-006262 / 2010
Diary number: 18825 / 2007
Advocates: RANI CHHABRA Vs B. V. BALARAM DAS

16 February 2018
Supreme Court
10 pages
D. SRINIVAS Vs SBI LIFE INSURANCE CO. LTD

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-002216-002216 / 2018
Diary number: 13320 / 2017
Advocates: ANU GUPTA Vs B. VIJAYALAKSHMI MENON

16 February 2018
Supreme Court
56 pages
LOK PRAHARI, THROUGH ITS GENERAL SECRETARY S.N. SHUKLA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: W.P.(C) No.-000784-000784 / 2015
Diary number: 32225 / 2015
Advocates: PETITIONER-IN-PERSON Vs

16 February 2018
Supreme Court
15 pages
EX. LT. COL. R.K. RAI Vs UNION OF INDIA AND ORS.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-003101-003102 / 2015
Diary number: 33157 / 2014
Advocates: PETITIONER-IN-PERSON Vs BINU TAMTA

16 February 2018
Supreme Court
37 pages
A.A. PADMANBHAN Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-002206-002206 / 2018
Diary number: 28180 / 2017
Advocates: HARSHAD V. HAMEED Vs

16 February 2018
Supreme Court
8 pages
SHAJAHAN Vs STATE REP. BY THE INSPECTOR OF POLICE

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000697-000698 / 2012
Diary number: 33178 / 2011
Advocates: S. GOWTHAMAN Vs M. YOGESH KANNA

16 February 2018
Supreme Court
17 pages
U.P.PUBLIC SERICE COMMISSION Vs MANOJ KUMAR YADAV .

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-002326-002326 / 2011
Diary number: 22517 / 2007
Advocates: RANBIR SINGH YADAV Vs K. V. BHARATHI UPADHYAYA

16 February 2018
Supreme Court
15 pages
ADARSH COOPERATIVE HOUSING SOCIETY LTD Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000129 / 2018
Diary number: 5812 / 2018
Advocates: RAVINDRA KESHAVRAO ADSURE Vs

16 February 2018
Supreme Court
12 pages
IN RE : T.N. GODAVARMAN THIRUMULPAD Vs UNION OF INDIA AND ORS.

Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: W.P.(C) No.-000202-000202 / 1995
Diary number: 2997 / 1995
Advocates: BY COURTS MOTION Vs ANIL KATIYAR

16 February 2018
Supreme Court
8 pages
BASHEER Vs THE STATE OF TAMIL NADU

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000481-000481 / 2015
Diary number: 7500 / 2014
Advocates: AMIT KUMAR Vs M. YOGESH KANNA

15 February 2018
Supreme Court
33 pages
KHATOON Vs THE STATE OF U. P. AND ORS. THROUGH PRINCIPAL SECRETARY

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002127-002127 / 2018
Diary number: 37217 / 2016
Advocates: DR.RAJEEV SHARMA Vs

15 February 2018
Supreme Court
25 pages
AUTO CARS Vs TRIMURTI CARGO MOVERS PVT. LTD. .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002113-002113 / 2018
Diary number: 14052 / 2017
Advocates: SESHATALPA SAI BANDARU Vs

15 February 2018
Supreme Court
22 pages
CHAIRMAN CUM MANAGING DIRECTOR, ENNORE PORT TRUST(PRESENTLY KNOWN AS KAMARAJAR PORT LIMITED) Vs V. MANOHARAN AND ORS.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002114-002115 / 2018
Diary number: 9787 / 2017
Advocates: SENTHIL JAGADEESAN Vs

15 February 2018
Supreme Court
9 pages
UCO BANK Vs RAJENDRA SHANKAR SHUKLA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-002693-002693 / 2013
Diary number: 26591 / 2010
Advocates: RAJESH SINGH Vs