Judgements

Showing 2716 - 2730 of 41947 judgements
20 February 2018
Supreme Court
10 pages
UNION PUBLIC SERVICE COMMISSION Vs ANGESH KUMAR

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: C.A. No.-006159-006162 / 2013
Diary number: 32993 / 2012
Advocates: BINU TAMTA Vs JAGDISH KUMAR CHAWLA

20 February 2018
Supreme Court
4 pages
SUDARSANA RAO GADDE Vs KARUNA GADDE

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002287-002287 / 2018
Diary number: 18981 / 2017
Advocates: TATINI BASU Vs

19 February 2018
Supreme Court
23 pages
ODISHA INDUSL.INFRAS.DEVT.CORP. LTD. Vs PITABASA MISHRA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-002269-002269 / 2018
Diary number: 6474 / 2011
Advocates: RAJ KUMAR MEHTA Vs PRANEET RANJAN

19 February 2018
Supreme Court
8 pages
MOHD. ANWAR Vs M/S THE ORIENTAL INSURANCE COMPANY LTD

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002265-002266 / 2018
Diary number: 31478 / 2017
Advocates: SUDHAKAR PANDEY Vs

19 February 2018
Supreme Court
6 pages
P.RAMADAS Vs THE STATE OF KERALA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000271-000271 / 2018
Diary number: 20500 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs G. PRAKASH

19 February 2018
Supreme Court
19 pages
SURAT SINGH (DEAD) Vs SIRI BHAGWAN

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-009118-009119 / 2010
Diary number: 10439 / 2007
Advocates: KAILASH CHAND Vs O. P. BHADANI

19 February 2018
Supreme Court
26 pages
C.C.E.,RAIPUR Vs M/S.KARAMJIT SINGH

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-002452-002455 / 2014
Diary number: 463 / 2014
Advocates: B. KRISHNA PRASAD Vs

19 February 2018
Supreme Court
2 pages
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs DR. V.N. RAJSEKHARAN PILLAI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002267-002267 / 2018
Diary number: 22559 / 2017
Advocates: RAJAT JOSEPH Vs

19 February 2018
Supreme Court
5 pages
WASIM ANWAR Vs STATE OF NCT OF DELHI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000289-000289 / 2018
Diary number: 35454 / 2017
Advocates: ARUNIMA DWIVEDI Vs

19 February 2018
Supreme Court
2 pages
GOPAL RAI Vs MEERA BAI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002111 / 2018
Diary number: 5811 / 2018
Advocates: T. V. S. RAGHAVENDRA SREYAS Vs

16 February 2018
Supreme Court
465 pages
THE STATE OF KARNATAKA BY ITS CHIEF SECRETARY Vs STATE OF TAMIL NADU BY ITS CHIEF SECRETARY

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002453-002453 / 2007
Diary number: 11993 / 2007
Advocates: V. N. RAGHUPATHY Vs R. NEDUMARAN

16 February 2018
Supreme Court
1 pages
STATE OF TAMILNADU REP. BY THE SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT Vs SIDDARAMAIAH CHIEF MINISTER GOVERNMENT OF KARNATAKA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: CONMT.PET.(C) No.-000225-000225 / 2013
Diary number: 18618 / 2013
Advocates: B. BALAJI Vs

16 February 2018
Supreme Court
11 pages
KALAWATI (D) THR.LRS. Vs RAKESH KUMAR .

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-002244-002244 / 2018
Diary number: 8333 / 2014
Advocates: SHREE PAL SINGH Vs

16 February 2018
Supreme Court
10 pages
MAHANT LALITA SHARANJI Vs DEOKI DEVI . AND ANR.

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-000394-000394 / 2009
Diary number: 16493 / 2006
Advocates: T. N. SINGH Vs DEEPTAKIRTI VERMA

16 February 2018
Supreme Court
102 pages
JAYANT VERMA . Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000134-000134 / 2013
Diary number: 28779 / 2012
Advocates: PARMANAND PANDEY Vs