Showing 2701 - 2715 of 41947 judgements
23 February 2018
Supreme Court
75 pages
CENTRE FOR PUBLIC INTEREST LITIGATION Vs U.O.I

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000991-000991 / 2013
Diary number: 35041 / 2013
Advocates: PRASHANT BHUSHAN Vs

23 February 2018
Supreme Court
11 pages
UPENDRA SINGH Vs THE STATE OF BIHAR AND ORS.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-002356-002356 / 2018
Diary number: 40602 / 2013
Advocates: MEERA MATHUR Vs

23 February 2018
Supreme Court
18 pages
ELITE ENGINEERING AND CONSTRUCTION (HYD) PRIVATE . LTD. REP. BY ITS MANAGING DIRECTOR Vs TECHTRANS CONSTRUCTION INDIA PVT. LTD. REP. BY ITS MANAGING DIRECTOR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-002439-002439 / 2018
Diary number: 34168 / 2015
Advocates: SRIDHAR POTARAJU Vs R. SATHISH

23 February 2018
Supreme Court
37 pages
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs M/S. PROGRESSIVEMVR(JV)

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-000458-000458 / 2018
Diary number: 41773 / 2016
Advocates: MANISH K. BISHNOI Vs

23 February 2018
Supreme Court
31 pages
SUNIL SAMDARIA Vs UNION OF INDIA MINISTRY OF LAW AND JUSTICE THROUGH SECRETARY

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: W.P.(C) No.-000835 / 2017
Diary number: 16048 / 2017
Advocates: PETITIONER-IN-PERSON Vs

23 February 2018
Supreme Court
4 pages
NEW INDIA ASSURANCE CO. LTD Vs VINISH JAIN AND ORS ETC ETC

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-002445-002445 / 2018
Diary number: 9923 / 2017
Advocates: AMIT KUMAR SINGH Vs

23 February 2018
Supreme Court
5 pages
DALIP SINGH Vs BHUPINDER KAUR

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-002435-002435 / 2018
Diary number: 35631 / 2016
Advocates: SHREE PAL SINGH Vs

23 February 2018
Supreme Court
11 pages
M/S UNIVERSAL CYLINDERS LIMITED Vs THE COMMERCIAL TAXES OFFICER

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-002431-002431 / 2018
Diary number: 24896 / 2015
Advocates: RABIN MAJUMDER Vs RUCHI KOHLI

23 February 2018
Supreme Court
6 pages
THE STATE OF TAMIL NADU Vs K BALU

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: MA-000489-000491 / 2018
Diary number: 35557 / 2017
Advocates: IRSHAD AHMAD Vs

23 February 2018
Supreme Court
42 pages
INDIABULLS HOUSING FINANCE LTD. Vs M/S DECCAN CHRONICLE HOLDINGS LTD

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-000018-000018 / 2018
Diary number: 6156 / 2014
Advocates: E. C. AGRAWALA Vs RAHUL PRATAP

23 February 2018
Supreme Court
5 pages
IEL SUPREVISOR ASSOCIATION ETC. ETC. Vs DUNCAN INDUSTRIES LTD.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009382-009384 / 2017
Diary number: 37897 / 2016
Advocates: SATYA MITRA Vs

22 February 2018
Supreme Court
45 pages
ESSAR BULK TERMINIAL LIMITED Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-002406-002406 / 2018
Diary number: 20954 / 2017
Advocates: KAUSHIK PODDAR Vs

22 February 2018
Supreme Court
6 pages
SACHIN DINANATH DHURI Vs MRS.SNEHA SACHIN DHURI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002414-002414 / 2018
Diary number: 15135 / 2016
Advocates: CHIRAG M. SHROFF Vs

21 February 2018
Supreme Court
9 pages
DELHI DEVELOPMENT AUTHORITY Vs MUNNI LAL .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-002362-002362 / 2018
Diary number: 29426 / 2015
Advocates: BINU TAMTA Vs

20 February 2018
Supreme Court
73 pages
LIC Vs NANDINI J. SHAH .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-015536-015536 / 2017
Diary number: 2620 / 2013
Advocates: INDRA SAWHNEY Vs V. J. FRANCIS