Judgements

Showing 2686 - 2700 of 41947 judgements
06 March 2018
Supreme Court
54 pages
BHARATI REDDY Vs THE STATE OF KARNATAKA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-001763-001763 / 2018
Diary number: 801 / 2018
Advocates: H. CHANDRA SEKHAR Vs

06 March 2018
Supreme Court
24 pages
STATE OF KARNATAKA . Vs M/S DURGA PROJECTS INC

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000811-000811 / 2018
Diary number: 2744 / 2013
Advocates: V. N. RAGHUPATHY Vs

06 March 2018
Supreme Court
6 pages
SINGH RAM Vs NIRMALA AND ORS.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002103-002103 / 2018
Diary number: 17403 / 2015
Advocates: ANIS AHMED KHAN Vs

06 March 2018
Supreme Court
9 pages
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs AJAY KUMAR MOHANTY .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-007181-007181 / 2015
Diary number: 26190 / 2015
Advocates: MEERA MATHUR Vs

06 March 2018
Supreme Court
5 pages
S. THANGARAJ Vs NATIONAL INSURANCE CO. LTD. REP. BY THE BRANCH MANAGER

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003152-003152 / 2017
Diary number: 30743 / 2015
Advocates: R. NEDUMARAN Vs AMBHOJ KUMAR SINHA

06 March 2018
Supreme Court
3 pages
JAGDISH KUMAR SOOD Vs UNITED INDIA INSURANCE CO.LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000240-000240 / 2017
Diary number: 33351 / 2015
Advocates: ANIS AHMED KHAN Vs DEBASIS MISRA

06 March 2018
Supreme Court
8 pages
DWARIKA PRASAD Vs STATE OF U.P .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000148-000148 / 2018
Diary number: 27145 / 2016
Advocates: RAMESHWAR PRASAD GOYAL Vs

06 March 2018
Supreme Court
8 pages
JAGDISH Vs MOHAN

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002217-002217 / 2018
Diary number: 7075 / 2017
Advocates: Vs SATYAJEET KUMAR

06 March 2018
Supreme Court
19 pages
VISHNU CHANDRU GAONKAR Vs N.M. DESSAI

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-000359-000359 / 2018
Diary number: 1887 / 2010
Advocates: PRACHI BAJPAI Vs

06 March 2018
Supreme Court
18 pages
THE STATE OF KARNATAKA Vs M/S VEDANATA LIMITED (FORMERLY KNOWN AS SESA STERLITE LIMITED)

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000348-000356 / 2018
Diary number: 2398 / 2018
Advocates: V. N. RAGHUPATHY Vs

05 March 2018
Supreme Court
8 pages
ANU BHANDARI Vs PRADIP BHANDARI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002494-002494 / 2018
Diary number: 19167 / 2016
Advocates: SURINDER KUMAR GUPTA Vs

23 February 2018
Supreme Court
4 pages
B.MUTHUKRISHNAN (DEAD) BY LRS. Vs S.T.REDDIAR EDUCATIONAL AND CHARITABLE TRUST

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005813-005813 / 2009
Diary number: 34916 / 2008
Advocates: E. M. S. ANAM Vs G. PRAKASH

23 February 2018
Supreme Court
13 pages
RAJESHWAR MAHTO Vs ALOK KUMAR GUPTA G.M. M/S BIRLA CORPN. LTD.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: MA-000711 / 2017
Diary number: 26899 / 2017
Advocates: PETITIONER-IN-PERSON Vs

23 February 2018
Supreme Court
35 pages
PANKAJ JAIN Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000321-000321 / 2018
Diary number: 1445 / 2018
Advocates: NIKHIL JAIN Vs

23 February 2018
Supreme Court
16 pages
RAJENDRA RAJORIYA Vs JAGAT NARAIN THAPAK

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000312-000312 / 2018
Diary number: 26123 / 2014
Advocates: RAJ KISHOR CHOUDHARY Vs ADARSH UPADHYAY