Judgements

12 March 2018
Supreme Court
17 pages

BANNAREDDY Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000382-000382 / 2018
Diary number: 40277 / 2017
Advocates: RAMESHWAR PRASAD GOYAL Vs

12 March 2018
Supreme Court
16 pages

DEV KANYA TIWARI Vs THE STATE OF UTTAR PRADESH HOME DEPARTMENT SECRETARY

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000720-000720 / 2016
Diary number: 20417 / 2016
Advocates: LAKSHMI RAMAN SINGH Vs ARDHENDUMAULI KUMAR PRASAD

12 March 2018
Supreme Court
22 pages

M/S. FORTUNE INFRASTRUCTURE (NOW KNOWN AS M/S HICON INFRSTRUCTURE) Vs TREVOR DLIMA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-003533-003534 / 2017
Diary number: 42922 / 2016
Advocates: E. C. AGRAWALA Vs

09 March 2018
Supreme Court
37 pages

KERALA STATE ELECTRICITY BOARD Vs KURIEN E. KALATHIL

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-003164-003165 / 2017
Diary number: 25200 / 2009
Advocates: A. RAGHUNATH Vs E. M. S. ANAM

09 March 2018
Supreme Court
538 pages

COMMON CAUSE (A REGD. SOCIETY) Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000215-000215 / 2005
Diary number: 9123 / 2005
Advocates: PRASHANT BHUSHAN Vs SUSHMA SURI

09 March 2018
Supreme Court
57 pages

SUNIL B. NAIK Vs GEOWAVE COMMANDER

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-002617-002617 / 2018
Diary number: 15891 / 2013
Advocates: SHUBHANGI TULI Vs

08 March 2018
Supreme Court
17 pages

ABDULRASAKH Vs K.P. MOHAMMED

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-010863-010863 / 2017
Diary number: 21651 / 2017
Advocates: ROMY CHACKO Vs

08 March 2018
Supreme Court
9 pages

UMMER Vs POTTENGAL SUBIDA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-002599-002600 / 2018
Diary number: 5824 / 2017
Advocates: P. V. DINESH Vs

08 March 2018
Supreme Court
8 pages

PRAHLAD SHANKARRAO TAJALE Vs THE STATE OF MAHARASHTRA THRU IS SECRETARY (REVENUE)

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-002601-002601 / 2018
Diary number: 37146 / 2017
Advocates: CHANDER SHEKHAR ASHRI Vs

08 March 2018
Supreme Court
61 pages

SHAFIN JAHAN Vs ASOKAN K.M.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000366-000366 / 2018
Diary number: 19702 / 2017
Advocates: Pallavi Pratap Vs

07 March 2018
Supreme Court
21 pages

BHUPENDRA KUMAR CHIMANBHAI KACHIYA PATEL Vs DIVISIONAL CONTROLLER GSRTC NADIAD

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002546-002546 / 2018
Diary number: 35250 / 2017
Advocates: SATYA MITRA Vs

07 March 2018
Supreme Court
20 pages

CHAIRMAN, BOARD OF TRUSTEES, C.P.T. Vs M/S AREBEE STAR MARITIME AGEN.PVT.L

Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002525-002525 / 2018
Diary number: 270 / 2012
Advocates: V. K. MONGA Vs ARVIND KUMAR SHARMA

07 March 2018
Supreme Court
44 pages

UNION OF INDIA Vs M/S INTERCONTINENTAL CONSULTANTS AND TECHNOCRATS PVT.LTD

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-002013-002013 / 2014
Diary number: 15236 / 2013
Advocates: B. KRISHNA PRASAD Vs

06 March 2018
Supreme Court
38 pages

SITARAM Vs RADHEY SHYAM VISHNAV

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001200-001200 / 2018
Diary number: 23778 / 2017
Advocates: ADITYA SINGH Vs PRATIBHA JAIN

06 March 2018
Supreme Court
30 pages

ANDANUR KALAMMA Vs GANGAMMA (DEAD) BY LRS.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-000423-000424 / 2018
Diary number: 7886 / 2005
Advocates: A. SUMATHI Vs E. C. VIDYA SAGAR