Judgements

19 March 2018
Supreme Court
17 pages

P.SREEKUMAR Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000408-000408 / 2018
Diary number: 30732 / 2014
Advocates: KAMLENDRA MISHRA Vs

19 March 2018
Supreme Court
6 pages

RAMAKANTH V Vs PURNIMA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002952-002952 / 2018
Diary number: 32006 / 2017
Advocates: B. RAMANA MURTHY Vs

19 March 2018
Supreme Court
4 pages

KARSHANBHAI RAMJIBHAI JALADIYA Vs DISTRICT DEVELOPMENT OFFICER AND ANR.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002949-002949 / 2018
Diary number: 17197 / 2016
Advocates: HARESH RAICHURA Vs

16 March 2018
Supreme Court
12 pages

SRI RAMESHWAR YADAV Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000387-000387 / 2018
Diary number: 23144 / 2017
Advocates: Rakesh Kumar Vs

16 March 2018
Supreme Court
62 pages

BIMAL GURUNG Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: W.P.(Crl.) No.-000182 / 2017
Diary number: 36370 / 2017

15 March 2018
Supreme Court
32 pages

STATE OF KARNATAKA Vs KARNATAKA PAWN BROKERS ASSN. .

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-005793-005793 / 2008
Diary number: 31220 / 2006
Advocates: V. N. RAGHUPATHY Vs S. R. SETIA

15 March 2018
Supreme Court
108 pages

BOARD OF CONTROL FOR CRICKET IN INDIA Vs KOCHI CRICKET PVT LTD AND ETC

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-002879-002880 / 2018
Diary number: 23747 / 2016
Advocates: ABHINAV MUKERJI Vs

14 March 2018
Supreme Court
14 pages

UNION OF INDIA Vs INDIAN RADIOLOGICAL AND IMAGING ASSOCIATION

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: SLP(C) No.-016657-016659 / 2016
Diary number: 20683 / 2016
Advocates: ANITHA SHENOY Vs ARUNESHWAR GUPTA

13 March 2018
Supreme Court
52 pages

BAR COUNCIL OF INDIA Vs A.K. BALAJI .

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: C.A. No.-007875-007879 / 2015
Diary number: 13890 / 2012
Advocates: ARDHENDUMAULI KUMAR PRASAD Vs DUA ASSOCIATES

13 March 2018
Supreme Court
27 pages

UNION OF INDIA Vs RAGHUWAR PAL SINGH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-001636-001636 / 2012
Diary number: 1521 / 2011
Advocates: D. S. MAHRA Vs IRSHAD AHMAD

12 March 2018
Supreme Court
97 pages

RAMESHWAR Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-008788-008788 / 2015
Diary number: 3699 / 2015
Advocates: RANBIR SINGH YADAV Vs

12 March 2018
Supreme Court
10 pages

SIVAKAMI AND ORS. Vs STATE OF T. NADU AND ORS.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002749-002750 / 2018
Diary number: 19765 / 2013
Advocates: ARPUTHAM ARUNA AND CO Vs B. BALAJI

12 March 2018
Supreme Court
15 pages

UNION OF INDIA Vs CHAMAN RANA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-002763-002763 / 2018
Diary number: 38051 / 2017
Advocates: B. V. BALARAM DAS Vs

12 March 2018
Supreme Court
28 pages

INCOME TAX OFFICER,MUMBAI Vs VENKATESH PREMISES COOP.STY.LTD.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-002706-002706 / 2018
Diary number: 30282 / 2010
Advocates: ANIL KATIYAR Vs V. N. RAGHUPATHY

12 March 2018
Supreme Court
17 pages

SUDHAKAR @ SUDHARASAN Vs STATE REP. BY TEH INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000381-000381 / 2018
Diary number: 31505 / 2016
Advocates: S. GOWTHAMAN Vs M. YOGESH KANNA