Judgements

Showing 2641 - 2655 of 41947 judgements
23 March 2018
Supreme Court
13 pages
SITA RAM BHAMA Vs RAMVATAR BHAMA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-003171-003171 / 2018
Diary number: 9064 / 2017
Advocates: Samir Malik Vs

23 March 2018
Supreme Court
28 pages
SATYENDRA KUMAR MEHRA @ SATENDERA KUMAR MEHRA Vs THE STATE OF JHARKHAND

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-000406-000406 / 2018
Diary number: 7750 / 2018
Advocates: HIMANSHU SHEKHAR Vs

23 March 2018
Supreme Court
3 pages
THE STATE OF PUNJAB Vs MANGTU(DECEASED) THROUGH LRS. AND ORS ETC ETC

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003183-003189 / 2018
Diary number: 3726 / 2017
Advocates: UTTARA BABBAR Vs

22 March 2018
Supreme Court
8 pages
UNION OF INDIA SOUTHERN RAILWAY GENERAL MANAGER Vs R. SETHUMADHAVAN

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-003173-003173 / 2018
Diary number: 17604 / 2017
Advocates: SHREEKANT N. TERDAL Vs

22 March 2018
Supreme Court
12 pages
M/S. MMC PROJECTS INDIA PVT.LTD. Vs GUJARAT STATE ELECTRICITY CORPN. LTD

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: SLP(C) No.-015059-015059 / 2011
Diary number: 14049 / 2011
Advocates: RAHUL NARAYAN Vs HEMANTIKA WAHI

21 March 2018
Supreme Court
3 pages
KRISHNA DEVI Vs KESHRI NANDAN

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-002367-002367 / 2010
Diary number: 15395 / 2006
Advocates: PARMANAND GAUR Vs KAILASH CHAND

21 March 2018
Supreme Court
56 pages
MADIRAJU VENKATA RAMANA RAJU Vs PEDDIREDDIGARI RAMACHANDRA REDDY AND ORS.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-009466-009468 / 2016
Diary number: 30385 / 2016
Advocates: RAJESHRI NIVURATIRAO REDDY Vs GUNTUR PRABHAKAR

21 March 2018
Supreme Court
7 pages
MOHAN LAL Vs NANDLAL

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-005887-005887 / 2009
Diary number: 5532 / 2007
Advocates: R. C. KAUSHIK Vs VIJAY K. JAIN

21 March 2018
Supreme Court
8 pages
RAKESH BIRANI (D) THRU LRS. Vs PREM NARAIN SEHGAL

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-003156-003156 / 2018
Diary number: 21258 / 2016
Advocates: MANJU JETLEY Vs

21 March 2018
Supreme Court
9 pages
THE STATE OF UTTAR PRADESH HOME DEPARTMENT SECRETARY Vs OM PAL

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001213-001213 / 2014
Diary number: 1695 / 2008
Advocates: Vs K. S. RANA

20 March 2018
Supreme Court
89 pages
DR. SUBHASH KASHINATH MAHAJAN Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-000416-000416 / 2018
Diary number: 22086 / 2017
Advocates: M. Y. DESHMUKH Vs

20 March 2018
Supreme Court
4 pages
DINESH KUMAR GUPTA Vs GENERAL MANAGER 1, STATE BANK OF INDIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003066-003066 / 2018
Diary number: 5884 / 2017
19 March 2018
Supreme Court
57 pages
NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL LEGISLATION ON CONSTRUCTION LABOUR (NCC CL) Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000318-000318 / 2006
Diary number: 17160 / 2006
Advocates: JYOTI MENDIRATTA Vs CORPORATE LAW GROUP

19 March 2018
Supreme Court
36 pages
ITC LIMITED Vs BLUE COAST HOTELS LTD. .

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-002928-002930 / 2018
Diary number: 12679 / 2016
Advocates: DUA ASSOCIATES Vs

19 March 2018
Supreme Court
13 pages
DIRECTOR ARYABHATTA RESEARCH INSTITUTE OF OBSERVATIONAL SCIENCES (ARIES) Vs DEVENDRA JOSHI .

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-002926-002926 / 2018
Diary number: 2343 / 2011
Advocates: ABINASH KUMAR MISHRA Vs SUDARSHAN SINGH RAWAT