Judgements

27 March 2018
Supreme Court
16 pages

MACKINTOSH BURN LTD. Vs SARKAR AND CHOWDHURY ENTERPRISES PVT LTD.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003322-003323 / 2018
Diary number: 485 / 2018
Advocates: SATISH KUMAR Vs

27 March 2018
Supreme Court
54 pages

MUNICIPAL CORPORATION Vs BVG INDIA LIMITED

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-003330-003330 / 2018
Diary number: 14424 / 2016
Advocates: MISHRA SAURABH Vs

27 March 2018
Supreme Court
16 pages

KEDAR NATH KOHLI (DEAD) BY LRS. Vs SH. BALDEV SINGH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003333-003333 / 2018
Diary number: 19760 / 2013
Advocates: MOHAN PANDEY Vs

27 March 2018
Supreme Court
18 pages

ANILKUMAR JINABHAI PATEL(D) THR. LRS. Vs PRAVINCHANDRA JINABHAI PATEL AND ORS.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-003313-003313 / 2018
Diary number: 15468 / 2012
Advocates: T. R. B. SIVAKUMAR Vs ANIRUDDHA P. MAYEE

27 March 2018
Supreme Court
18 pages

MRS. GEETABEN ANILKUMAR PATEL AND ORS. Vs PRAVINCHANDRA JINABHAI PATEL AND ORS.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-003314-003314 / 2018
Diary number: 15446 / 2012
Advocates: K J JOHN AND CO Vs ANIRUDDHA P. MAYEE

27 March 2018
Supreme Court
2 pages

PUNJAB NATIONAL BANK Vs SATINDER KAPUR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003336-003337 / 2018
Diary number: 10459 / 2016
Advocates: ARTI SINGH Vs

27 March 2018
Supreme Court
3 pages

GAGAN CH. KALITA Vs THE STATE OF ASSAM

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003338-003338 / 2018
Diary number: 32939 / 2017
Advocates: SANGEETA KUMAR Vs

27 March 2018
Supreme Court
15 pages

SATPAL SINGH Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000462-000462 / 2018
Diary number: 33324 / 2017
Advocates: DEVESH KUMAR TRIPATHI Vs

26 March 2018
Supreme Court
12 pages

BHARATKUMAR RAMESHCHANDRA BAROT Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000448-000448 / 2018
Diary number: 25075 / 2016
Advocates: SAMIR ALI KHAN Vs HEMANTIKA WAHI

26 March 2018
Supreme Court
4 pages

ANUPAMA PATIL Vs NATARAJ VEERANAGOUDA PATIL

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003304-003304 / 2018
Diary number: 35911 / 2017
Advocates: BHARADWAJ S. Vs

26 March 2018
Supreme Court
4 pages

BITAN SENGUPTA Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-000487-000487 / 2018
Diary number: 29931 / 2017
Advocates: RAM KISHOR SINGH YADAV Vs

23 March 2018
Supreme Court
15 pages

UNIVERSITY OF MYSORE Vs RAJAIAH (DEAD) BY LRS.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-000170-000173 / 2011
Diary number: 18663 / 2005
Advocates: ANJANA CHANDRASHEKAR Vs RAJEEV SINGH

23 March 2018
Supreme Court
9 pages

GORUSU NAGARAJU Vs THE STATE OF ANDHRA PRADESH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001032-001032 / 2007
Diary number: 14892 / 2007
Advocates: VIJAY KUMAR Vs GUNTUR PRABHAKAR

23 March 2018
Supreme Court
12 pages

NETRAM SAHU Vs STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001254-001254 / 2018
Diary number: 7314 / 2015
Advocates: KIRAN KUMAR JAIPURIAR Vs

23 March 2018
Supreme Court
7 pages

ALL ESCORTS EMPLOYEES UNION Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: MA-001744-001745 / 2017
Diary number: 30286 / 2017
Advocates: PUKHRAMBAM RAMESH KUMAR Vs