Judgements

28 March 2018
Supreme Court
34 pages

MOHINDER SINGH (D) THR LRS LRS. Vs PARAMJIT SINGH .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-010222-010222 / 2017
Diary number: 26222 / 2012
Advocates: RAKESH DAHIYA Vs DEVVRAT

28 March 2018
Supreme Court
17 pages

SHIVAWWA AND ANR. Vs THE BRANCH MANAGER NATIONAL INDIA INSURANCE CO. LTD. AND ANR.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-002247-002247 / 2018
Diary number: 9104 / 2016
Advocates: SUPREETA SHARANAGOUDA Vs

28 March 2018
Supreme Court
30 pages

HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD REGISTRAR GENERAL Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: C.A. No.-003356-003356 / 2018
Diary number: 30241 / 2017
Advocates: PREETIKA DWIVEDI Vs

28 March 2018
Supreme Court
5 pages

DR. PANKAJ KUMUDCHANDRA PHADNIS Vs UNION OF INDIA MINSITRY OF LAW AND JUSTICE

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: SLP(C) No.-008293 / 2018
Diary number: 15103 / 2017
Advocates: PETITIONER-IN-PERSON Vs

28 March 2018
Supreme Court
21 pages

P. MEENAKSHISUNDARAM Vs P. VIJAYAKUMAR

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-003353-003354 / 2018
Diary number: 22527 / 2014
Advocates: VIJAY KUMAR Vs S. RAJAPPA

28 March 2018
Supreme Court
6 pages

THE STATE OF TAMIL NADU Vs S. MARTIN

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000423-000424 / 2018
Diary number: 16537 / 2015
Advocates: M. YOGESH KANNA Vs E. C. AGRAWALA

28 March 2018
Supreme Court
40 pages

KRISHNAKANT TAMRAKAR Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-000470-000470 / 2018
Diary number: 33352 / 2017
Advocates: KAUSHAL YADAV Vs

28 March 2018
Supreme Court
5 pages

LAKSHMAMMA Vs COMMNR. BANGALORE DEV. AUTH.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-004088-004088 / 2010
Diary number: 4009 / 2008
Advocates: S. N. BHAT Vs VIJAY KUMAR

28 March 2018
Supreme Court
9 pages

HARITA SUNIL PARAB Vs STATE OF NCT OF DELHI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: T.P.(Crl.) No.-000254-000255 / 2017
Diary number: 21207 / 2017
Advocates: PETITIONER-IN-PERSON Vs

28 March 2018
Supreme Court
3 pages

VINOD Vs COLLECTOR AND CHAIRMAN DISTRICT SELECTION COMMITTEE CHANDRAPUR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003352-003352 / 2018
Diary number: 10036 / 2018
Advocates: RAMESHWAR PRASAD GOYAL Vs

28 March 2018
Supreme Court
3 pages

SAU. SHARDA SURESH INGOLE Vs ADDITIONAL COMMISSIONER, AMRAVATI, DIVISION .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003351-003351 / 2018
Diary number: 37031 / 2016
Advocates: ANAGHA S. DESAI Vs NISHANT RAMAKANTRAO KATNESHWARKAR

27 March 2018
Supreme Court
54 pages

SHAKTI VAHINI Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000231-000231 / 2010
Diary number: 18233 / 2010
Advocates: PRAKASH KUMAR SINGH Vs IRSHAD AHMAD

27 March 2018
Supreme Court
13 pages

GANAPATHI Vs THE STATE OF TAMIL NADU

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001312-001312 / 2008
Diary number: 26493 / 2007
Advocates: M. VIJAYA BHASKAR Vs M. YOGESH KANNA

27 March 2018
Supreme Court
11 pages

M/S. COMPAQ INTERNATIONAL AND ANR. Vs BAJAJ ALLIANZ GENERAL AND ANR. ETC.

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-002538-002539 / 2018
Diary number: 23437 / 2015
Advocates: R. C. KAUSHIK Vs

27 March 2018
Supreme Court
30 pages

MANJU SURANA Vs RATAN SINGH

Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: Crl.A. No.-000457-000457 / 2018
Diary number: 21590 / 2014
Advocates: PRASHANT BHUSHAN Vs