Showing 2596 - 2610 of 41947 judgements
05 April 2018
Supreme Court
3 pages
THE STATE OF MAHARASHTRA Vs DR. SHARVIL THATTE

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-003612-003612 / 2018
Diary number: 9398 / 2018
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs

04 April 2018
Supreme Court
18 pages
DR. KRITI LAKHINA Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: W.P.(C) No.-000204 / 2018
Diary number: 9087 / 2018
Advocates: AMIT KUMAR Vs

04 April 2018
Supreme Court
5 pages
AVINASH C Vs THE STATE OF KARNATAKA CHIEF SECRETARY

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: C.A. No.-003543-003555 / 2018
Diary number: 9355 / 2018
Advocates: Nishanth Patil Vs

03 April 2018
Supreme Court
23 pages
THE DIR. PRASAR BHARATI Vs COMMISSIONER OF INCOME TAX, THIRUVANANTH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003496-003497 / 2018
Diary number: 26082 / 2010
Advocates: RAJEEV SHARMA Vs ANIL KATIYAR

03 April 2018
Supreme Court
18 pages
SHAFHI MOHAMMAD Vs THE STATE OF HIMACHAL PRADESH

Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: SLP(Crl) No.-002302-002302 / 2017
Diary number: 6212 / 2017
Advocates: E. R. SUMATHY Vs

03 April 2018
Supreme Court
4 pages
ONGC PURBANCHAL EMPLOYEES ASSOCIATION REP. BY THE GENERAL SECRETARY SHRI SANJEEB BARUAH Vs UNION OF INDIA REP. BY THE SECRETARY OF GOVT. OF INDIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003511-003511 / 2018
Diary number: 22857 / 2012
Advocates: PRAVIR CHOUDHARY Vs

03 April 2018
Supreme Court
5 pages
ASHISH KUMAR YADAV Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003508-003508 / 2018
Diary number: 27742 / 2017
Advocates: PURUSHOTTAM SHARMA TRIPATHI Vs

03 April 2018
Supreme Court
7 pages
STATE BANK OF PATIALA Vs KANWAL NAIN SINGH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002469-002469 / 2010
Diary number: 37505 / 2008
Advocates: SANJAY KAPUR Vs GAGAN GUPTA

02 April 2018
Supreme Court
2 pages
M.KUPPASWAMY (D) TR.LRS. Vs R.VANDANA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003473-003473 / 2018
Diary number: 21704 / 2008
Advocates: VIJAY KUMAR Vs ANJANA CHANDRASHEKAR

02 April 2018
Supreme Court
3 pages
LAKSHMI NARAIN DUBEY Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003474-003474 / 2018
Diary number: 34396 / 2017
Advocates: AFTAB ALI KHAN Vs

02 April 2018
Supreme Court
2 pages
SHANTI DEVI Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003475-003476 / 2018
Diary number: 35122 / 2017
Advocates: T. MAHIPAL Vs

02 April 2018
Supreme Court
2 pages
CHANDRABOSH TRIPATHI Vs MADHYA PRADESH ELECTRICITY BOARD

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003477-003478 / 2018
Diary number: 40913 / 2017
Advocates: ASHWANI KUMAR DUBEY Vs

02 April 2018
Supreme Court
2 pages
LAKSHMI @ LAKSHMAMMA . Vs CHANMUNDAMMA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003479-003479 / 2018
Diary number: 2968 / 2015
Advocates: PRAKASH RANJAN NAYAK Vs

28 March 2018
Supreme Court
72 pages
ASIAN RESURFACING OF ROAD AGENCY P. LTD. Vs CENTRAL BUREAU OF INVESTIGATION

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-001375-001376 / 2013
Diary number: 27580 / 2011
Advocates: TATINI BASU Vs MUKESH KUMAR MARORIA

28 March 2018
Supreme Court
19 pages
THE STATE OF HIMACHAL PRADESH CHIEF SECRETARY Vs RAVINDER KUMAR SANKHAYAN (DEAD) .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-003392-003392 / 2006
Diary number: 19092 / 2005
Advocates: VARINDER KUMAR SHARMA Vs