Showing 2581 - 2595 of 41947 judgements
10 April 2018
Supreme Court
7 pages
RAMBHAU S/O TULSHIRAM GHUGE Vs THE STATE OF MAHARASHTRA AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003671-003671 / 2018
Diary number: 40064 / 2015
Advocates: S.M. JADHAV AND COMPANY Vs

09 April 2018
Supreme Court
8 pages
BHARATIYA JANATA PARTY WEST BENGAL Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: W.P.(C) No.-000302 / 2018
Diary number: 12831 / 2018
Advocates: NACHIKETA JOSHI Vs

09 April 2018
Supreme Court
20 pages
KAMESHWAR SINGH Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000903-000903 / 2012
Diary number: 36499 / 2010
Advocates: M. A. CHINNASAMY Vs VINOD KUMAR TEWARI

09 April 2018
Supreme Court
10 pages
MUNSHIRAM Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000515-000516 / 2018
Diary number: 21962 / 2015
Advocates: MANISH K. BISHNOI Vs

09 April 2018
Supreme Court
9 pages
UMA PANDEY Vs MUNNA PANDEY

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003657-003657 / 2018
Diary number: 30978 / 2014
Advocates: AKHILESH KUMAR PANDEY Vs

09 April 2018
Supreme Court
7 pages
SANJAY KUMAR SINHA Vs ASHA KUMARI

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003658-003658 / 2018
Diary number: 3076 / 2017

09 April 2018
Supreme Court
19 pages
S.V.ASGAONKAR Vs MUMBAI METROPOLITAN REGN.DEVT.AUTH.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-003488-003488 / 2018
Diary number: 25308 / 2012
Advocates: SHUBHANGI TULI Vs ANAGHA S. DESAI

09 April 2018
Supreme Court
2 pages
PUNJAB STATE Vs HARBANS KAUR (DEAD) THR. L.R.S.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003660-003661 / 2018
Diary number: 10345 / 2018
Advocates: RANJEETA ROHATGI Vs

06 April 2018
Supreme Court
37 pages
MANGLA RAM Vs THE ORIENTAL INSURANCE COMPANY LTD

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-002499-002500 / 2018
Diary number: 23338 / 2017
Advocates: P. V. SARAVANA RAJA Vs AISHWARYA BHATI

06 April 2018
Supreme Court
7 pages
RAGHUNATH PRASAD PANDE Vs STATE OF KARNATAKA AND ORS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-003621-003621 / 2018
Diary number: 26253 / 2013
Advocates: ANKOLEKAR GURUDATTA Vs

05 April 2018
Supreme Court
10 pages
SEEMA UPADHYAY Vs UNION OF INDIA AND ORS. MINISTRY OF PETROLEUM AND NATURAL GAS

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000675-000675 / 2013
Diary number: 21497 / 2013
Advocates: DR.RAJEEV SHARMA Vs

05 April 2018
Supreme Court
6 pages
BHARTIBEN NAYABHA KER Vs SIDABHA PETHABHA MANKE

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-002697-002697 / 2018
Diary number: 742 / 2017
Advocates: PURVISH JITENDRA MALKAN Vs

05 April 2018
Supreme Court
15 pages
ASHIM RANJAN DAS (D) BY LRS. Vs SHIBU BODHAK AND OTHERS

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-003932-003932 / 2009
Diary number: 21591 / 2004
Advocates: S. K. BHATTACHARYA Vs RAUF RAHIM

05 April 2018
Supreme Court
8 pages
M.P. POWER MANAGEMENT COMPANY LTD. Vs RENEW CLEAN ENERGY PVT. LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-003600-003600 / 2018
Diary number: 26833 / 2017
Advocates: MISHRA SAURABH Vs

05 April 2018
Supreme Court
14 pages
NONIHAL SINGH Vs MAYA DEVI

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-003687-003688 / 2018
Diary number: 8128 / 2018
Advocates: USHA NANDINI. V Vs