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13 April 2018
Supreme Court 80 pages COMMISSIONER OF CENTRAL EXCISE Vs M/S. MADHAN AGRO INDUSTRIES (I) PVT. LTD.
Judgment by: HON'BLE THE CHIEF JUSTICE |
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13 April 2018
Supreme Court 80 pages COMMISSIONER OF CENTRAL EXCISE ETC. Vs M/S.AISHWARYA INDUSTRIES THROUGH ITS MANAGING DIRECTOR ETC.
Judgment by: HON'BLE THE CHIEF JUSTICE |
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13 April 2018
Supreme Court 38 pages UNION PUBLIC SERVICE COMMISSION Vs M.SATHIYA PRIYA AND ORS.
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA |
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13 April 2018
Supreme Court 14 pages TAMIL NADU MEDICAL OFFICERS ASSOCIATION Vs UNION OF INDIA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH |
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12 April 2018
Supreme Court 15 pages D. SARAVANAN Vs SUPERINTENDING ENGINEER TANGEDCO TNEB DISTRIBUTION CIRCLE
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN |
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12 April 2018
Supreme Court 84 pages STATE OF GUJARAT Vs UTILITY USERS WELFARE ASSOCIATION THROUGH ITS PRESIDENT
Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL |
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12 April 2018
Supreme Court 4 pages TONGBRAM BIMOLCHAND SINGH Vs YUMLEMBAM SURJIT SINGH
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA |
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11 April 2018
Supreme Court 16 pages ASOK PANDE Vs SUPREME COURT OF INDIA
Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD |
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11 April 2018
Supreme Court 7 pages K.K GUPTA DIRECTOR MARKETING Vs HIMACHAL PRADESH PETROLEUM DEALERS ASSOCTION
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA |
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10 April 2018
Supreme Court 18 pages A.P INDUSTRIAL INF. CORP. LTD Vs S.N RAJ KUMAR
Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN |
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10 April 2018
Supreme Court 5 pages BAXIS SINGH Vs SUKHDEV SINGH (D) THR LRS .
Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER |
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10 April 2018
Supreme Court 19 pages CHOTANBEN Vs KIRITBHAI JALKRUSHNABHAI THAKKAR
Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD |
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10 April 2018
Supreme Court 4 pages SARSWATI SINGH Vs SHAILESH SINGH
Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD |
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10 April 2018
Supreme Court 4 pages SECRETARY TO GOVERNMENT OF TAMIL NADU PUBLIC (LAW AND ORDER) REVENUE DEPARTMENT Vs KAMALA
Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD |
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10 April 2018
Supreme Court 3 pages APARBAL YADAV Vs THE STATE OF UP
Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA |