Judgements

Showing 2551 - 2565 of 41947 judgements
17 April 2018
Supreme Court
3 pages
SYED AFTAB HAIDER, ASSISTANT TEACHER Vs STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003925-003925 / 2018
Diary number: 34612 / 2016
Advocates: DHANANJAY GARG Vs

16 April 2018
Supreme Court
41 pages
M.P.POWER GENERATION CO.LTD.. AND ANR Vs ANSALDO ENERGIA SPA AND ANR

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-003804-003804 / 2018
Diary number: 36893 / 2013
Advocates: B. K. SATIJA Vs

16 April 2018
Supreme Court
13 pages
MOHD. ALI Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-003803-003803 / 2018
Diary number: 15407 / 2015
Advocates: M. C. DHINGRA Vs

16 April 2018
Supreme Court
14 pages
SHIVAJI YALLAPPA PATIL Vs RANAJEET APPASAHEB PATIL .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-005012-005012 / 2008
Diary number: 25790 / 2005
Advocates: SHANKAR DIVATE Vs S. N. BHAT

16 April 2018
Supreme Court
14 pages
MANIMEGALAI Vs THE SPECIAL TEHSILDAR (LAND ACQUISITION OFFICER) ADI DRAVIDAR WELFARE

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-002294-002295 / 2011
Diary number: 3576 / 2011
Advocates: R. CHANDRACHUD Vs

16 April 2018
Supreme Court
9 pages
IBI CONSULTANCY INDIA Vs DSC LTD

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: ARBIT.CASE(C) No.-000053-000053 / 2016
Diary number: 20101 / 2016
Advocates: SHIBASHISH MISRA Vs

16 April 2018
Supreme Court
15 pages
MOHAMMAD YUSUF AND ORS. ETC. ETC. Vs THE STATE OF HARYANA AND ORS

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-003807-003825 / 2018
Diary number: 33408 / 2016
Advocates: AVINASH KUMAR Vs

16 April 2018
Supreme Court
20 pages
LOK PRAHARI, THR. ITS GENERAL SECRETARY S.N. SHUKLA . Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-003798-003798 / 2018
Diary number: 38125 / 2016
Advocates: PETITIONER-IN-PERSON Vs

16 April 2018
Supreme Court
20 pages
NAVANEETHAKRISHNAN Vs THE STATE BY INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: Crl.A. No.-001134-001134 / 2013
Diary number: 9231 / 2010
Advocates: K. K. MANI Vs M. YOGESH KANNA

13 April 2018
Supreme Court
26 pages
KERALA AYURVEDA PARAMPARYA VAIDYA FORUM Vs STATE OF KERALA .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-000897-000897 / 2009
Diary number: 10091 / 2003
Advocates: T. G. NARAYANAN NAIR Vs G. PRAKASH

13 April 2018
Supreme Court
19 pages
M/S OSWAL WOOLLEN MILLS LTD. Vs M/S OSWAL AGRO MILLS LTD.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-003776-003776 / 2018
Diary number: 39103 / 2013
Advocates: PRAMOD B. AGARWALA Vs

13 April 2018
Supreme Court
16 pages
SHIVA KANT JHA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: W.P.(C) No.-000694-000694 / 2015
Diary number: 29019 / 2015
Advocates: PETITIONER-IN-PERSON Vs

13 April 2018
Supreme Court
6 pages
HEMRAJ CHANDRAKAR Vs STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003778-003778 / 2018
Diary number: 40122 / 2016
Advocates: PUKHRAMBAM RAMESH KUMAR Vs

13 April 2018
Supreme Court
25 pages
SUCHA SINGH SODHI (D) THR.LRS. Vs BALDEV RAJ WALIA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003777-003777 / 2018
Diary number: 13793 / 2014
Advocates: PRERNA MEHTA Vs

13 April 2018
Supreme Court
19 pages
K.K. MISHRA Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000547-000547 / 2018
Diary number: 24736 / 2017
Advocates: KABIR DIXIT Vs