Judgements

19 April 2018
Supreme Court
16 pages

REJI THOMAS Vs THE STATE OF KERALA STATE OF KERALA AND ORS. REPRESENTED BY THE SECRETARY TO GOVERNMENT

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004001-004001 / 2018
Diary number: 14364 / 2017
Advocates: HIMINDER LAL Vs

18 April 2018
Supreme Court
9 pages

M. DURGA SINGH Vs YADAGIRI .

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-005645-005645 / 2006
Diary number: 12991 / 2003
Advocates: V. N. RAGHUPATHY Vs SUDHA GUPTA

18 April 2018
Supreme Court
9 pages

SURESHCHANDRA BAGMAL DOSHI Vs THE NEW INDIA ASSURANCE CO. LTD

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-005206-005206 / 2016
Diary number: 15178 / 2016
Advocates: HEMAL KIRITKUMAR SHETH Vs

18 April 2018
Supreme Court
27 pages

SISTERS OF ST. JOSEPH OF CLUNY Vs THE STATE OF BENGAL STATE OF WEST BENGAL .

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-003945-003945 / 2018
Diary number: 36859 / 2016
Advocates: ROMY CHACKO Vs

18 April 2018
Supreme Court
29 pages

UNION OF INDIA Vs CDR. RAVINDRA V. DESAI

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-000579-000579 / 2016
Diary number: 26889 / 2015
Advocates: MUKESH KUMAR MARORIA Vs

18 April 2018
Supreme Court
23 pages

SEEMA SINGH Vs CENTRAL BUREAU OF INVESTIGATION AND ANR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-000569-000569 / 2018
Diary number: 16153 / 2017
Advocates: PRANAV SACHDEVA Vs

18 April 2018
Supreme Court
14 pages

AJAY KUMAR OJHA Vs THE STATE OF MADHYA PRADESH PRINCIPAL SECRETARY

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: SLP(C) No.-016686-016686 / 2010
Diary number: 15853 / 2010
Advocates: NEERAJ SHEKHAR Vs B. S. BANTHIA

18 April 2018
Supreme Court
16 pages

SHANKER Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-001785-001785 / 2011
Diary number: 36511 / 2007
Advocates: SHIV SAGAR TIWARI Vs MISHRA SAURABH

17 April 2018
Supreme Court
7 pages

THAHIRA P Vs THE ADMINISTRATOR, UT OF LAKSHDWEEP

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: SLP(C) No.-033281-033281 / 2016
Diary number: 37304 / 2016
Advocates: C. K. SASI Vs

17 April 2018
Supreme Court
19 pages

LTCDR. M. RAMESH Vs UNION OF INDIA MINISTRY OF DEFENCE

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: T.C.(C) No.-000011-000011 / 2017
Diary number: 13999 / 2017

17 April 2018
Supreme Court
15 pages

SMT. SUDAMA DEVI Vs VIJAY NATH GUPTA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005903-005903 / 2012
Diary number: 18168 / 2011
Advocates: V. J. FRANCIS Vs JOGY SCARIA

17 April 2018
Supreme Court
10 pages

JALENDRA PADHIARY Vs PRAGATI CHHOTRAY

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003876-003876 / 2018
Diary number: 3651 / 2015
Advocates: Robin Khokhar Vs

17 April 2018
Supreme Court
13 pages

DINESH SINGH THAKUR Vs SONAL THAKUR

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-003878-003878 / 2018
Diary number: 38658 / 2016
Advocates: VIKAS MEHTA Vs

17 April 2018
Supreme Court
25 pages

COMPETITION COMMISSION OF INDIA Vs THOMAS COOK (INDIA) LTD. .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-013578-013578 / 2015
Diary number: 35723 / 2015
Advocates: ARJUN KRISHNAN Vs MAYANK PANDEY

17 April 2018
Supreme Court
17 pages

SCM SOLIFERT LTD. Vs COMPETITION COMMISSION OF INDIA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-010678-010678 / 2016
Diary number: 37091 / 2016
Advocates: ABHAY KUMAR Vs NEERAJ SHEKHAR