Judgements

Showing 2521 - 2535 of 41947 judgements
20 April 2018
Supreme Court
9 pages
NANDAKUMAR Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-000597-000597 / 2018
Diary number: 15646 / 2017
Advocates: A. RAGHUNATH Vs

19 April 2018
Supreme Court
114 pages
TEHSEEN POONAWALLA Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000019 / 2018
Diary number: 40744 / 2017
Advocates: VARINDER KUMAR SHARMA Vs

19 April 2018
Supreme Court
5 pages
SUBHASH CHANDRA SEN(D) THR.LRS AND ORS Vs NABIN SAIN(D)THR.LRS.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-003120-003120 / 2009
Diary number: 14182 / 2008
Advocates: BIJAN KUMAR GHOSH Vs SARLA CHANDRA

19 April 2018
Supreme Court
14 pages
MAHAVEER KUMAR JAIN Vs COMMNR. OF INCOME TAX

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-004166-004166 / 2006
Diary number: 27926 / 2004
Advocates: TARUN GUPTA Vs A. N. ARORA

19 April 2018
Supreme Court
12 pages
M/S STANDARD ESSENTIAL OIL INDUSTRIES Vs THE FOREST RANGE OFFICER KASARGOD

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-001747-001747 / 2008
Diary number: 9508 / 2005
Advocates: A. RAGHUNATH Vs G. PRAKASH

19 April 2018
Supreme Court
13 pages
MANGAMAL @ THULASI AND ANR. Vs T.B.RAJU AND ORS.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-001933-001933 / 2009
Diary number: 509 / 2007
Advocates: REVATHY RAGHAVAN Vs MOHIT PAUL

19 April 2018
Supreme Court
12 pages
UNION OF INDIA Vs VARINDERA CONSTRUCTIONS LTD. THROUGH ITS DIRECTOR

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-003994-003995 / 2018
Diary number: 40493 / 2012
Advocates: SHREEKANT N. TERDAL Vs UMESH KUMAR KHAITAN

19 April 2018
Supreme Court
26 pages
SURESH KUMAR KOHLI Vs RAKESH JAIN

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-003996-003996 / 2018
Diary number: 2963 / 2014
Advocates: RAJIV RAHEJA Vs

19 April 2018
Supreme Court
15 pages
PARADEEP PHOSPHATES LIMITED Vs STATE OF ORISSA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-003997-003998 / 2018
Diary number: 39584 / 2016
Advocates: KHAITAN & CO. Vs

19 April 2018
Supreme Court
3 pages
M/S ESSEL INFRA PROJECTS LTD. Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: C.A. No.-004250-004250 / 2018
Diary number: 24455 / 2017
Advocates: SRIDHAR POTARAJU Vs

19 April 2018
Supreme Court
3 pages
R. SRINIVASAN Vs V. CHANDRASEKARAN

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003993-003993 / 2018
Diary number: 39516 / 2011
Advocates: VIJAY KUMAR Vs SHOBHA RAMAMOORTHY

19 April 2018
Supreme Court
3 pages
FEDERATION OF HOTEL AND RESTAURANT ASSOCIATIONS OF INDIA SECRETARY GENERAL Vs UNION OF INDIA MINISTRY OF FINANCE SECRETARY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004932-004934 / 2001
Diary number: 7343 / 2001
Advocates: BINA GUPTA Vs ANIL KATIYAR

19 April 2018
Supreme Court
2 pages
JYOTI KUMAR MALVIYA Vs INDIAN FARMERS FER. CO-OP. LTD.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003062-003062 / 2006
Diary number: 12866 / 2006
Advocates: BIMAL ROY JAD Vs ABHAY KUMAR

19 April 2018
Supreme Court
41 pages
SIRI NIVASAM MUTUAL AIDED HOUSE BUILDING SOCIETY LTD. Vs STATE OF ANDHRA PRADESH, REP. BY ITS PRL. SECY, REVENUE (REGN.) DEPTT. .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004019-004019 / 2018
Diary number: 15596 / 2016
Advocates: SRIDHAR POTARAJU Vs

19 April 2018
Supreme Court
4 pages
RABARI PRABHATBHAI GUGUBHAI Vs STATE OF GUJARAT .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-018020-018020 / 2017
Diary number: 81 / 2017
Advocates: KUSUM CHAUDHARY Vs