Judgements

Showing 2506 - 2520 of 41947 judgements
24 April 2018
Supreme Court
18 pages
COMMISSIONER OF INCOME TAX, DELHI-I Vs M/S. CONTAINER CORPORATION OF INDIA LTD.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-008900-008900 / 2012
Diary number: 33542 / 2012
Advocates: ANIL KATIYAR Vs RANI CHHABRA

24 April 2018
Supreme Court
26 pages
COMMISSIONER OF INCOME TAX KOLKATA XII Vs M/S CALCUTTA EXPORT COMPANY

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-004339-004340 / 2018
Diary number: 11295 / 2013
Advocates: ANIL KATIYAR Vs

24 April 2018
Supreme Court
3 pages
RAMSINGBHAI (RAMSANGBHAI) JERAMBHAI Vs THE STATE OF GUJARAT AND ANR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004885-004885 / 2018
Diary number: 5131 / 2015
Advocates: NACHIKETA JOSHI Vs HEMANTIKA WAHI

23 April 2018
Supreme Court
10 pages
REGISTRAR, ORISSA UNI.OF AGL. AND TEC. Vs UPENDRA NATH PATRA AND ANR. ETC.

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004275-004277 / 2018
Diary number: 20008 / 2011
Advocates: SHIBASHISH MISRA Vs

23 April 2018
Supreme Court
10 pages
DR. SHADAB AHMED KHAN Vs PROF. MUJAHID BEG

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004278-004278 / 2018
Diary number: 35658 / 2015
Advocates: EQUITY LEX ASSOCIATES Vs

23 April 2018
Supreme Court
37 pages
THE GAUHATI HIGH COURT THROUGH THE REGISTRAR GENERAL Vs GOTO ETE

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-004298-004298 / 2018
Diary number: 23441 / 2016
Advocates: SNEHA KALITA Vs

23 April 2018
Supreme Court
2 pages
HARVINDER SINGH Vs THE STATE OF HARYANA COLLECTOR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004282-004283 / 2018
Diary number: 22421 / 2017
Advocates: SUDHIR NAAGAR Vs

20 April 2018
Supreme Court
14 pages
GAURAV ASEEM AVTEJ Vs U.P.STATE SUGAR CORPORATION LTD.

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-006919-006920 / 2009
Diary number: 18105 / 2007
Advocates: GARIMA PRASHAD Vs PRADEEP MISRA

20 April 2018
Supreme Court
12 pages
DR. M. DAKSHAYANI Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-004236-004236 / 2018
Diary number: 39951 / 2011
Advocates: SHAILESH MADIYAL Vs P. R. RAMASESH

20 April 2018
Supreme Court
61 pages
CANARA BANK Vs N.G. SUBBARAYA SETTY

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-004233-004233 / 2018
Diary number: 29767 / 2017
Advocates: Rajesh Kumar-I Vs

20 April 2018
Supreme Court
10 pages
AMINA BI KASKAR (D) THR.LR Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004252-004252 / 2018
Diary number: 34054 / 2012
Advocates: AFTAB ALI KHAN Vs

20 April 2018
Supreme Court
33 pages
APOLLO ZIPPER INDIA LIMITED Vs W. NEWMAN AND CO. LTD.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004249-004249 / 2018
Diary number: 29117 / 2017
Advocates: TAMALI WAD Vs

20 April 2018
Supreme Court
22 pages
ANITTA JOB Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-003874-003874 / 2018
Diary number: 3716 / 2018
Advocates: ZULFIKER ALI P. S Vs

20 April 2018
Supreme Court
2 pages
M/S TOMORROWLAND TECHNOLOGIES EXPORTS LTD. FORMALY M/S MS SHOES EAST LTD. Vs HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. CHAIRMAN CUM MANAGING DIRECTOR

Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: SLP(C) No.-010752-010753 / 2018
Diary number: 11525 / 2018
Advocates: GAURAV DHINGRA Vs

20 April 2018
Supreme Court
3 pages
DEVENDER SINGH Vs STATE OF HARYANA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004238-004238 / 2018
Diary number: 27765 / 2016
Advocates: GAGAN GUPTA Vs