Showing 2491 - 2505 of 41947 judgements
24 April 2018
Supreme Court
18 pages
TAMIL NADU MEDICAL OFFICERS ASSOCIATION Vs UNION OF INDIA

Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000196 / 2018
Diary number: 8366 / 2018
Advocates: KHAITAN & CO. Vs

24 April 2018
Supreme Court
12 pages
COMMISSIONR OF INCOME TAX IV AHMEDABAD Vs SHREE RAMA MULTI TECH. LTD.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-006391-006391 / 2013
Diary number: 20101 / 2013
Advocates: ANIL KATIYAR Vs

24 April 2018
Supreme Court
14 pages
TAPAN KUMAR DUTTA Vs COMMNR. OF INCOME TAX, WEST BENGAL

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-002014-002014 / 2007
Diary number: 15658 / 2006
Advocates: K. V. MOHAN Vs B. V. BALARAM DAS

24 April 2018
Supreme Court
12 pages
INCOME TAX OFFICER WARD NO.16(2) Vs M/S TECHSPAN INDIA PRIVATE LTD.(FORMERLY KNOWN AS M/S. TECHSPAN INDIA LTD.) THROUGH ITS MANAGING DIR

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-002732-002732 / 2007
Diary number: 22075 / 2006
Advocates: ANIL KATIYAR Vs BHARGAVA V. DESAI

24 April 2018
Supreme Court
16 pages
B.L. PASSI Vs COMMISSIONER OF INCOME TAX (XI)

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-003892-003892 / 2007
Diary number: 8053 / 2007
Advocates: BINA GUPTA Vs

24 April 2018
Supreme Court
13 pages
DELHI ADMINISTRATION Vs VIDYA GUPTA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: Crl.A. No.-000625-000625 / 2018
Diary number: 646 / 2015
Advocates: B. V. BALARAM DAS Vs M. C. DHINGRA

24 April 2018
Supreme Court
30 pages
RAM PAL SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: SLP(C) No.-031990 / 2017
Diary number: 37024 / 2017
Advocates: ASHOK KUMAR SINGH Vs

24 April 2018
Supreme Court
7 pages
UNION OF INDIA Vs PIRTHWI SINGH

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-004415-004416 / 2018
Diary number: 8754 / 2018
Advocates: MUKESH KUMAR MARORIA Vs

24 April 2018
Supreme Court
17 pages
ADD. COMMISSIONER OF INCOME TAX Vs BHARAT V. PATEL

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-004380-004380 / 2018
Diary number: 23850 / 2015
Advocates: ANIL KATIYAR Vs

24 April 2018
Supreme Court
14 pages
COMMISSIONER OF INCOME TAX VI Vs VIRTUAL SOFT SYSTEMS LTD.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-004358-004358 / 2018
Diary number: 24876 / 2012
Advocates: ANIL KATIYAR Vs SANTOSH KUMAR - I

24 April 2018
Supreme Court
15 pages
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI Vs T. JAYACHANDRAN

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-004341-004341 / 2018
Diary number: 16671 / 2013
Advocates: ANIL KATIYAR Vs SUMIT KUMAR

24 April 2018
Supreme Court
13 pages
KAVITA CHANDRAKANT LAKHANI Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: Crl.A. No.-000459-000459 / 2016
Diary number: 18124 / 2013
Advocates: VIKAS MEHTA Vs

24 April 2018
Supreme Court
2 pages
THE STATE OF WEST BENGAL Vs WEST BENGAL DAIRYMENS ASSOCIATION AND ORS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006221-006221 / 2013
Diary number: 12399 / 2012
Advocates: PLR CHAMBERS AND CO. Vs SHEKHAR KUMAR

24 April 2018
Supreme Court
13 pages
THE COMMISSIONER Vs MAHINDRA AND MAHINDRA LTD. THROUGH M.D.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-006949-006950 / 2004
Diary number: 26580 / 2003
Advocates: ANIL KATIYAR Vs KHAITAN & CO.

24 April 2018
Supreme Court
21 pages
C.I.T., CENTRAL-III, N.DELHI Vs HCL TECHNOLOGIES LTD.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-008489-008490 / 2013
Diary number: 32467 / 2010
Advocates: ANIL KATIYAR Vs KAVITA JHA