Showing 2476 - 2490 of 41947 judgements
27 April 2018
Supreme Court
15 pages
NISHAN SINGH Vs ORIENTAL INSURANCE COMPANY LTD. REGIONAL MANAGER.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-010145-010145 / 2016
Diary number: 21313 / 2016
Advocates: NIDHI Vs

27 April 2018
Supreme Court
8 pages
PROF. CHINTAMANI MALVIYA Vs HIGH COURT OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: Crl.A. No.-000649-000649 / 2018
Diary number: 511 / 2016
Advocates: R. C. KOHLI Vs

27 April 2018
Supreme Court
6 pages
GURBAKHSH SINGH Vs BUTA SINGH

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-004568-004568 / 2018
Diary number: 37301 / 2017
Advocates: B. S. BANTHIA Vs

27 April 2018
Supreme Court
15 pages
COMMISSIONER OF INCOME TAX KARNAL Vs M/S CARPET INDIA.PANIPAT(HARYANA)

Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-004590-004590 / 2018
Diary number: 2796 / 2009
Advocates: ANIL KATIYAR Vs T. MAHIPAL

26 April 2018
Supreme Court
43 pages
BHASKARRAO Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000408-000408 / 2014
Diary number: 5236 / 2014
Advocates: ANAGHA S. DESAI Vs NISHANT RAMAKANTRAO KATNESHWARKAR

26 April 2018
Supreme Court
8 pages
CHAMPA LAL Vs STATE OF RAJASTHAN AND ORS.

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-004554-004554 / 2018
Diary number: 41063 / 2016
Advocates: AISHWARYA BHATI Vs

26 April 2018
Supreme Court
4 pages
NAVEEN KAUSHIK Vs CENTRAL BUREAU OF INVESTIGATION

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-001393-001393 / 2013
Diary number: 8833 / 2012
Advocates: MD. SHAHID ANWAR Vs MUKESH KUMAR MARORIA

26 April 2018
Supreme Court
19 pages
VINOD KUMAR DHALL Vs DHARAMPAL DHALL (DECEASED) THROUGH HIS LRS

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-004534-004535 / 2018
Diary number: 40635 / 2017
Advocates: Ajai Kumar Bhatia Vs

25 April 2018
Supreme Court
13 pages
NARESH Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000394-000395 / 2018
Diary number: 26835 / 2017
Advocates: SONAL JAIN Vs

25 April 2018
Supreme Court
5 pages
SHIV SINGH Vs STATE OF HIMACHAL PRADESH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004414-004414 / 2018
Diary number: 4466 / 2017
Advocates: BHAGABATI PRASAD PADHY Vs

25 April 2018
Supreme Court
14 pages
Y.P. SUDHANVA REDDY Vs THE CHAIRMAN AND MANAGING DIRECTOR KARNATAKA MILK FEDARATION ETC

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004412-004413 / 2018
Diary number: 30430 / 2015
Advocates: ANIL KUMAR MISHRA-I Vs

25 April 2018
Supreme Court
6 pages
VISHWASRAO STWARAO NAIK AND ORS. Vs STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-002038-002039 / 2009
Diary number: 31965 / 2006
Advocates: C. G. SOLSHE Vs NISHANT RAMAKANTRAO KATNESHWARKAR

25 April 2018
Supreme Court
2 pages
ASIAN RESURFACING OF ROAD AGENCY P. LTD. Vs CENTRAL BUREAU OF INVESTIGATION

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-001375-001376 / 2013
Diary number: 27580 / 2011
Advocates: TATINI BASU Vs MUKESH KUMAR MARORIA

25 April 2018
Supreme Court
3 pages
RAJESH CHUGH Vs BATUK PRASAD JAITLY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004419-004419 / 2018
Diary number: 22473 / 2017
Advocates: ANIL KUMAR TANDALE Vs

24 April 2018
Supreme Court
39 pages
CHERAN PROPERTIEES LIMITED Vs KASTURI AND SONS LIMITED

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-010025-010026 / 2017
Diary number: 23055 / 2017
Advocates: ABHINAV SHRIVASTAVA Vs