Judgements

02 May 2018
Supreme Court
6 pages

PREM GIRI Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000662-000662 / 2018
Diary number: 5302 / 2018
Advocates: PRATIBHA JAIN Vs

02 May 2018
Supreme Court
17 pages

PURUSHOTTAM S/O TULSIRAM BADWAIK Vs ANIL .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-004664-004664 / 2018
Diary number: 7224 / 2016
Advocates: CHIRAG M. SHROFF Vs

02 May 2018
Supreme Court
117 pages

SARIKA Vs ADMINISTRATOR, MAHAKALESHWAR MANDIR COMMITTEE, UJJAIN (MP)

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-004676-004676 / 2018
Diary number: 4887 / 2017

02 May 2018
Supreme Court
2 pages

FIDAALI MOIZ MITHIBORWALA AND ANR THR. POA HOLDER Vs M/S ACEROS FORTUNE INDUSTRIES PVT LTD

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005701-005701 / 2017
Diary number: 12700 / 2017
Advocates: BRAJ KISHORE MISHRA Vs

01 May 2018
Supreme Court
31 pages

TELANGANA HOUSING BOARD Vs AZAMUNISA BEGUM (DIED) THRU LRS .

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-004632-004638 / 2018
Diary number: 16125 / 2010
Advocates: T. V. RATNAM Vs R. V. KAMESHWARAN

01 May 2018
Supreme Court
13 pages

UNION OF INDIA MINISTRY OF PETROLEUM AND NATURAL GAS THROUGH DIRECTOR GENERAL Vs HARDY EXPLORATION AND PRODUCTION (INDIA) INC REP. BY MACKENZIE AUTHORISED SIGNATORY

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004628-004628 / 2018
Diary number: 34525 / 2016
Advocates: K. R. SASIPRABHU Vs E. C. AGRAWALA

01 May 2018
Supreme Court
17 pages

CHANDRA BHAWAN SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000654-000654 / 2018
Diary number: 23272 / 2014
Advocates: SHEKHAR PRIT JHA Vs ARDHENDUMAULI KUMAR PRASAD

01 May 2018
Supreme Court
8 pages

SATPAL Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001892-001892 / 2017
Diary number: 8913 / 2015
Advocates: DEVENDRA SINGH Vs MONIKA GUSAIN

01 May 2018
Supreme Court
16 pages

ALAKH ALOK SRIVASTAVA Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000076 / 2018
Diary number: 3648 / 2018
Advocates: KEDAR NATH TRIPATHY Vs

01 May 2018
Supreme Court
7 pages

DILAWAR Vs THE STATE OF HARYANA

Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: MA-000267 / 2017
Diary number: 21024 / 2017
Advocates: MUKESH KUMAR MARORIA Vs MONIKA GUSAIN

27 April 2018
Supreme Court
15 pages

CHENNAI PORT TRUST Vs THE CHENNAI PORT TRUST INDUSTRIAL EMPLOYEES CANTEEN WORKERS WELFARE ASSOCIATION AND ORS.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001381-001381 / 2010
Diary number: 15010 / 2006
Advocates: RAJESH SINGH CHAUHAN Vs SHIV PRAKASH PANDEY

27 April 2018
Supreme Court
16 pages

ARIF KHAN @ AGHA KHAN Vs THE STATE OF UTTARAKHAND

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000273-000273 / 2007
Diary number: 29853 / 2006
Advocates: RAMESHWAR PRASAD GOYAL Vs JATINDER KUMAR BHATIA

27 April 2018
Supreme Court
5 pages

A. DHARMALINGAM (DEAD) BY LRS. Vs V. LALITHAMBAL AND ORS. ETC.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-005534-005535 / 2007
Diary number: 24113 / 2003
Advocates: BALAJI SRINIVASAN Vs R. CHANDRACHUD

27 April 2018
Supreme Court
12 pages

OSAMA AZIZ Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-000648-000648 / 2018
Diary number: 20482 / 2015
Advocates: PETITIONER-IN-PERSON Vs

27 April 2018
Supreme Court
18 pages

MOHAR SAI Vs GAYATRI DEVI

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-008411-008411 / 2015
Diary number: 26335 / 2015
Advocates: SUMITA HAZARIKA Vs