Judgements

07 May 2018
Supreme Court
29 pages

LOK PRAHARI THROUGH ITS GENERAL SECRETARY Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000864-000864 / 2016
Diary number: 33527 / 2016
Advocates: PETITIONER-IN-PERSON Vs

07 May 2018
Supreme Court
14 pages

UNITED AIR TRAVEL SERVICES THROUGH ITS PROPRIETOR A.D.M. ANWAR KHAN Vs UNION OF INDIA MINISTRY OF EXTERNAL AFFAIRS THROUGH SECRETARY

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: W.P.(C) No.-000631-000631 / 2016
Diary number: 25784 / 2016
Advocates: SAYID MARZOOK BAFAKI Vs

07 May 2018
Supreme Court
15 pages

ATCOM TECHNOLOGIES LTD Vs Y.A. CHUNAWALA AND CO.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-004266-004267 / 2018
Diary number: 12454 / 2017
Advocates: E. C. AGRAWALA Vs

07 May 2018
Supreme Court
14 pages

ROJER MATHEW Vs SOUTH INDIAN BANK LTD AND ORS CHIEF MANAGER

Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: SLP(C) No.-015804 / 2017
Diary number: 9680 / 2017
Advocates: LAKSHMI N. KAIMAL Vs

03 May 2018
Supreme Court
33 pages

AMEET LALCHAND SHAH Vs RISHABH ENTERPRISES

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-004690-004690 / 2018
Diary number: 18500 / 2017
Advocates: KAMINI JAISWAL Vs

03 May 2018
Supreme Court
8 pages

RACHIT SINHA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: W.P.(C) No.-000357 / 2018
Diary number: 14546 / 2018
Advocates: AMIT KUMAR Vs

03 May 2018
Supreme Court
29 pages

RICHAL Vs RAJASTHAN PUBLIC SERVICE COMMISSION

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-004695-004699 / 2018
Diary number: 13843 / 2017
Advocates: PURUSHOTTAM SHARMA TRIPATHI Vs SURYA KANT

03 May 2018
Supreme Court
33 pages

M/S EUREKA BUILDERS Vs GULABCHAND DEAD BY LRS AND ORS ETC ETC

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004757-004760 / 2018
Diary number: 177 / 2016
Advocates: RAJEEV SINGH Vs

03 May 2018
Supreme Court
3 pages

RAJ KUMAR AND ORS. Vs STATE OF PUNJAB AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004764-004764 / 2018
Diary number: 12619 / 2016
Advocates: ARCHANA PATHAK DAVE Vs

03 May 2018
Supreme Court
14 pages

NABA PARJAY WEST BENGAL PRIMARY ORGANIZER TEACHERS ASSOCAITION REP. BY ITS ASSISTANT SECRETARY Vs THE STATE OF WEST BENGAL AND ORS THROUGH SECRETARY DEPARTMENT OF EDUCATION

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004772-004772 / 2018
Diary number: 209 / 2018
Advocates: SARLA CHANDRA Vs

02 May 2018
Supreme Court
23 pages

ORIENTAL INSURANCE COMPANY LIMITED Vs M/S NARBHERAM POWER AND STEEL PVT LTD

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002268-002268 / 2018
Diary number: 38870 / 2017
Advocates: MANJEET CHAWLA Vs

02 May 2018
Supreme Court
6 pages

TULARAM Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: Crl.A. No.-000663-000663 / 2018
Diary number: 26840 / 2017
Advocates: VANITA MEHTA Vs

02 May 2018
Supreme Court
13 pages

STATE OF KERALA Vs MYTHRI VIDYA BHAVAN ENGLISH M. SCH.

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: SLP(C) No.-018475-018476 / 2013
Diary number: 12677 / 2013
Advocates: C. K. SASI Vs

02 May 2018
Supreme Court
12 pages

COMMNR. OF INCOME TAX, CHENNAI Vs M/S. S. AJIT KUMAR THR. ITS MANAGING DIRECTOR

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-010164-010164 / 2010
Diary number: 16550 / 2007
Advocates: B. V. BALARAM DAS Vs

02 May 2018
Supreme Court
16 pages

MURUGAN Vs THE STATE OF TAMIL NADU

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001498-001498 / 2010
Diary number: 24037 / 2009
Advocates: GP. CAPT. KARAN SINGH BHATI Vs M. YOGESH KANNA