Judgements

10 May 2018
Supreme Court
3 pages

MOHINI DANG Vs STATE OF U.P .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004988-004988 / 2018
Diary number: 17065 / 2015
Advocates: Samir Malik Vs

10 May 2018
Supreme Court
3 pages

M/S. NEEL ENTERPRISES Vs STATE BANK OF INDIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004989-004989 / 2018
Diary number: 7985 / 2016

09 May 2018
Supreme Court
338 pages

KALPANA MEHTA AND ORS. Vs UNION OF INDIA AND ORS.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000558-000558 / 2012
Diary number: 36970 / 2012
Advocates: JYOTI MENDIRATTA Vs

09 May 2018
Supreme Court
7 pages

MANOHARAN Vs THE STATE OF TAMIL NADU

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: Crl.A. No.-001340-001340 / 2013
Diary number: 10000 / 2008
Advocates: REVATHY RAGHAVAN Vs M. YOGESH KANNA

09 May 2018
Supreme Court
14 pages

SARASAMMA @ SARASWATHIYAMMA Vs THE STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000713-000713 / 2018
Diary number: 5129 / 2018
Advocates: K. PAARI VENDHAN Vs

09 May 2018
Supreme Court
15 pages

PRAMOD LAXMAN GUDADHE Vs ELECTION COMMISSION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: SLP(C) No.-009968 / 2018
Diary number: 14322 / 2018
Advocates: ANAGHA S. DESAI Vs

09 May 2018
Supreme Court
19 pages

MEENAL BHARGAVA Vs NAVEEN SHARMA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-001606 / 2018
Diary number: 4329 / 2018
Advocates: AMIT PAWAN Vs

09 May 2018
Supreme Court
29 pages

UNION OF INDIA Vs RINA DEVI

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: C.A. No.-004945-004945 / 2018
Diary number: 6059 / 2018
Advocates: ANIL KATIYAR Vs

09 May 2018
Supreme Court
3 pages

SUPRIYA SURESH PATIL @ SOW SUPRIYA PRATIK KADAM Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005216-005216 / 2018
Diary number: 2804 / 2018
Advocates: SANDEEP SUDHAKAR DESHMUKH Vs

08 May 2018
Supreme Court
14 pages

GURWINDER SINGH @ SONU Vs STATE OF PUNJAB

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-002301-002302 / 2014
Diary number: 31385 / 2013
Advocates: DEEPAK GOEL Vs UTTARA BABBAR

08 May 2018
Supreme Court
44 pages

M/S GEOMYSORE SERVICES(I) PVT. LTD.&ANR. Vs M/S HUTTI GOLDMINES CO. LTD. .

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-002537-002537 / 2017
Diary number: 20270 / 2012
Advocates: NAVEEN KUMAR Vs V. N. RAGHUPATHY

08 May 2018
Supreme Court
24 pages

EX NAVY DIRECT ENTRY ARTIFICERS ASSO. Vs THE UNION OF INDIA MINISTRY OF DEFENCE REPRESENTED BY THE SECRETARY

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-006785-006785 / 2014
Diary number: 14020 / 2014
Advocates: ASHWANI BHARDWAJ Vs MUKESH KUMAR MARORIA

08 May 2018
Supreme Court
9 pages

B.C. SINGH (D) BY LRS. Vs J.M. UTARID (D) BY LRS.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-006935-006935 / 2011
Diary number: 25675 / 2005
Advocates: SUDARSHAN SINGH RAWAT Vs VARINDER KUMAR SHARMA

08 May 2018
Supreme Court
8 pages

BASANTI DEVI(D) BY LRS.. Vs RATI RAM

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-007919-007919 / 2011
Diary number: 2947 / 2008
Advocates: RANBIR SINGH YADAV Vs

08 May 2018
Supreme Court
3 pages

DR. LAKSHMI NARAYAN SINGH Vs STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004920-004920 / 2018
Diary number: 292 / 2017
Advocates: SHANTANU SAGAR Vs