Showing 2416 - 2430 of 41947 judgements
11 May 2018
Supreme Court
27 pages
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs M/S SICGIL INDIA LTD.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-000445-000445 / 2010
Diary number: 38225 / 2009
Advocates: B. KRISHNA PRASAD Vs V. N. RAGHUPATHY

11 May 2018
Supreme Court
27 pages
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs M/S SICGIL INDIA LTD.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001382-001382 / 2010
Diary number: 550 / 2010
Advocates: B. KRISHNA PRASAD Vs

11 May 2018
Supreme Court
27 pages
COMMISSIONER OF CENTRAL EXCISE Vs M/S TCP LTD.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002003-002004 / 2010
Diary number: 1542 / 2010
Advocates: B. KRISHNA PRASAD Vs

11 May 2018
Supreme Court
27 pages
THE COMMISSIONER OF CENTRAL EXCISE Vs M/S. INOX AIR PRODUCTS LTD.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002430-002430 / 2010
Diary number: 3431 / 2010
Advocates: B. KRISHNA PRASAD Vs AP & J CHAMBERS

11 May 2018
Supreme Court
27 pages
COMMR.OF CENRAL EXCISE MADURAI Vs M/S TCP LTD.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-007174-007175 / 2010
Diary number: 18452 / 2010
Advocates: B. KRISHNA PRASAD Vs

11 May 2018
Supreme Court
27 pages
COMMISSIONER OF CENTRAL EXCISE Vs M/S. T.C.P. LTD.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-000253-000253 / 2010
Diary number: 36357 / 2009
Advocates: B. KRISHNA PRASAD Vs

11 May 2018
Supreme Court
27 pages
MODI GAS AND CHEMICALS LTD. Vs COMMISSIONER OF CENTRAL EXCISE

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002363-002363 / 2010
Diary number: 7252 / 2010
Advocates: SHEELA GOEL Vs B. KRISHNA PRASAD

11 May 2018
Supreme Court
27 pages
SIEL CHEMICAL COMPLEX Vs COMMR.OF CEN.EXC.CHADIGARH

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-004696-004696 / 2011
Diary number: 15801 / 2011
Advocates: MEERA MATHUR Vs B. KRISHNA PRASAD

11 May 2018
Supreme Court
27 pages
COMMISSIONER OF CENTRAL TAX BENGALURU EAST COMMISSIONERATE Vs M/S VOLVO INDIA LTD.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002705-002705 / 2012
Diary number: 40271 / 2011
Advocates: B. KRISHNA PRASAD Vs

11 May 2018
Supreme Court
27 pages
COMMISSIONER OF CENTRAL EXCISE Vs M/S INOX AIR PRODUCTS LTD.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002534-002534 / 2009
Diary number: 1846 / 2009
Advocates: B. KRISHNA PRASAD Vs AP & J CHAMBERS

11 May 2018
Supreme Court
27 pages
COMMNR. OF CENTRAL EXCISE, KOLKATA Vs M/S. BOC INDIA LTD.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-003455-003455 / 2004
Diary number: 7830 / 2004
Advocates: B. KRISHNA PRASAD Vs K. RAJEEV

11 May 2018
Supreme Court
27 pages
COMMNR. OF CUSTOM EXCISE MUMBAI Vs M/S. INOX AIR PRODUCTS LTD.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-006984-006984 / 2011
Diary number: 21336 / 2011
Advocates: B. KRISHNA PRASAD Vs AP & J CHAMBERS

11 May 2018
Supreme Court
27 pages
THE COMMISSIONER OF CENTRAL EXCISE Vs M/S. GRASIM INDUSTRIES LTD. THROUGH MANAGER

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-007272-007272 / 2005
Diary number: 1293 / 2005
Advocates: B. KRISHNA PRASAD Vs M. P. DEVANATH

11 May 2018
Supreme Court
11 pages
BILQUIS Vs THE STATE OF MAHARASHTRA AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005008-005008 / 2018
Diary number: 32377 / 2016
Advocates: SUDHA GUPTA Vs

11 May 2018
Supreme Court
4 pages
SHAMO DEVI Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005009-005026 / 2018
Diary number: 12739 / 2018
Advocates: UGRA SHANKAR PRASAD Vs