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11 May 2018
Supreme Court 12 pages SURESH SINGH Vs THE STATE OF MADHYA PRADESH
Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE |
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11 May 2018
Supreme Court 3 pages DR. RACHIT SINHA Vs UNION OF INDIA
Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO |
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11 May 2018
Supreme Court 9 pages DTC SECURITY STAFF UNION (REGD.) Vs DTC
Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE NAVIN SINHA |
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11 May 2018
Supreme Court 17 pages RAJ KUMAR GANDHI Vs CHANDIGARH ADMINISTRATION
Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT |
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11 May 2018
Supreme Court 27 pages COMMISSIONER OF CENTRAL EXCISE Vs M/S. GRASIM INDUSTRIES LTD. THROUGH ITS SECRETARY
Judgment by: HON'BLE THE CHIEF JUSTICE |
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11 May 2018
Supreme Court 27 pages COMMISSIONER OF CENTRAL CENTRAL EXCISE BANGALORE Vs M/S BHORUKA GASES LTD.
Judgment by: HON'BLE THE CHIEF JUSTICE |
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11 May 2018
Supreme Court 27 pages COMMISSIONER OF CENTRAL EXCISE Vs M/S GOVIND POY OXYGEN LTD. THROUGH MANAGER
Judgment by: HON'BLE THE CHIEF JUSTICE |
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11 May 2018
Supreme Court 27 pages COMMISSIONER OF CENTRAL EXCISE Vs M/S. ULTRA MARINE
Judgment by: HON'BLE THE CHIEF JUSTICE |
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11 May 2018
Supreme Court 27 pages COMMISSIONER OF CENTRAL EXCISE, MADURAI Vs M/S. SRI VIGNESWARA COTTON MILLS LTD.
Judgment by: HON'BLE THE CHIEF JUSTICE |
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11 May 2018
Supreme Court 27 pages COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs M/S BOC INDIA LTD.
Judgment by: HON'BLE THE CHIEF JUSTICE |
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11 May 2018
Supreme Court 27 pages COMMISSIONER OF CENTRAL EXCISED Vs M/S TCP LTD.
Judgment by: HON'BLE THE CHIEF JUSTICE |
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11 May 2018
Supreme Court 27 pages COMMISSIONER OF CENTRAL EXCISE Vs M/S. INOX AIR PRODUCTS LTD. THROUGH MANAGER
Judgment by: HON'BLE THE CHIEF JUSTICE |
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11 May 2018
Supreme Court 27 pages COMMISSIONER OF CENTRAL EXCISE,JALANDHAR Vs M/S. HINDUSTAN COCA COLA BEVERGES PRIVATE LIMITED
Judgment by: HON'BLE THE CHIEF JUSTICE |
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11 May 2018
Supreme Court 27 pages THE COMMISSIONER OF CENTRAL EXCISE Vs M/S. BOC (INDIA) LTD.
Judgment by: HON'BLE THE CHIEF JUSTICE |
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11 May 2018
Supreme Court 27 pages COMMNR. OF CENTRAL EXCISE, MADURAI Vs M/S. TCP LTD.
Judgment by: HON'BLE THE CHIEF JUSTICE |