Judgements

15 May 2018
Supreme Court
16 pages

GURMEET PAL SINGH Vs STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-004853-004853 / 2018
Diary number: 31820 / 2013
Advocates: UPASANA NATH Vs

15 May 2018
Supreme Court
15 pages

SELVI Vs GOPALAKRISHNAN NAIR (D) THR. LRS.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-021834-021834 / 2017
Diary number: 19123 / 2006
Advocates: REVATHY RAGHAVAN Vs R. AYYAM PERUMAL

15 May 2018
Supreme Court
27 pages

KHURSHID AHMED Vs THE STATE OF JAMMU AND KASHMIR

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000872-000872 / 2015
Diary number: 9332 / 2015
Advocates: SYED MEHDI IMAM Vs

15 May 2018
Supreme Court
28 pages

MANOJ KUMAR Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000795-000795 / 2011
Diary number: 17323 / 2010
Advocates: SHIV RAM SHARMA Vs VARINDER KUMAR SHARMA

15 May 2018
Supreme Court
18 pages

SUSHILA AGGARWAL Vs STATE (NCT OF DELHI)

Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: SLP(Crl) No.-007281-007282 / 2017
Diary number: 28027 / 2017
Advocates: ABHAY KUMAR Vs

15 May 2018
Supreme Court
4 pages

M V AMREETH Vs K VENKATA KRISHNA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000747-000747 / 2018
Diary number: 5621 / 2017
Advocates: K. SHIVRAJ CHOUDHURI Vs

15 May 2018
Supreme Court
3 pages

D.SUBBA RAO(D) BY LRS. . Vs D.SADASHIVA RAO .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005209-005209 / 2018
Diary number: 13638 / 2012
Advocates: S. N. BHAT Vs

14 May 2018
Supreme Court
2 pages

SHYAMALI CHATTEREJEE Vs MUNICIPAL CORP. BHILAI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005148-005149 / 2018
Diary number: 39999 / 2014
Advocates: KIRAN KUMAR PATRA Vs

14 May 2018
Supreme Court
3 pages

PATNI HUSHENBHAI SIDIBHAI KOTVALA (DECEASED) THRU LRS Vs NATIONAL HIGHWAYS AUTHORITY OF INDIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005150-005151 / 2018
Diary number: 1934 / 2018
Advocates: MOHIT PAUL Vs

11 May 2018
Supreme Court
27 pages

SIDDAGANGAIAH (D) THR. LRS Vs N.K. GIRIRAJA SHETTY (D) THR. LRS

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-005007-005007 / 2018
Diary number: 6485 / 2015
Advocates: AP & J CHAMBERS Vs

11 May 2018
Supreme Court
19 pages

SHEILA SEBASTIAN Vs R.JAWAHARAJ

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000359-000360 / 2010
Diary number: 18928 / 2008
Advocates: PRAMOD DAYAL Vs LEGION OF LAWYERS

11 May 2018
Supreme Court
25 pages

KUMAR Vs STATE REP. BY INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000409-000409 / 2017
Diary number: 34568 / 2016
Advocates: ANKUR PRAKASH Vs M. YOGESH KANNA

11 May 2018
Supreme Court
16 pages

MAHESH CHANDRA VERMA Vs THE STATE OF JHARKHAND STATE OF JHARKHAND AND ORS. THROUGH ITS CHIEF SECRETARY

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-004782-004782 / 2018
Diary number: 36745 / 2015
Advocates: BALAJI SRINIVASAN Vs

11 May 2018
Supreme Court
14 pages

ASHOK KUMAR AND ORS. Vs THE STATE OF JHARKHAND AND ORS

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-000877-000877 / 2018
Diary number: 19318 / 2016
Advocates: MITTER & MITTER CO. Vs

11 May 2018
Supreme Court
15 pages

VIJAY . Vs NANA .

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-006272-006272 / 2010
Diary number: 26792 / 2007
Advocates: CHANDAN RAMAMURTHI Vs RAVINDRA KESHAVRAO ADSURE