Showing 2371 - 2385 of 41947 judgements
17 May 2018
Supreme Court
13 pages
MS. X Vs THE STATE OF TELANGANA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000716-000716 / 2018
Diary number: 42628 / 2017
Advocates: APARNA BHAT Vs

17 May 2018
Supreme Court
22 pages
AMRIT PAUL SINGH Vs TATA AIG GENERAL INSURANCE CO. LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002253-002253 / 2018
Diary number: 37212 / 2016
Advocates: ABHISHEK ATREY Vs

17 May 2018
Supreme Court
18 pages
KIRAN PAL SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002622-002622 / 2018
Diary number: 723 / 2018
Advocates: ADITYA RANJAN Vs

17 May 2018
Supreme Court
10 pages
DISTRICT BASIC EDUCATION OFFICER ALLAHABAD Vs SUSHILA JAISWAL (DEAD) THROUGH HER LRS

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-005628-005628 / 2018
Diary number: 21494 / 2017
Advocates: RAKESH MISHRA Vs

17 May 2018
Supreme Court
6 pages
VAIJNATH KONDIBA KHANDKE Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: Crl.A. No.-000765-000765 / 2018
Diary number: 5638 / 2018
Advocates: D. MAHESH BABU Vs

17 May 2018
Supreme Court
11 pages
M/S WRITERS AND PUBLISHER PVT LTD Vs A.K. MISHRA OFFICIAL

Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: CONMT.PET.(C) No.-001665-001666 / 2017
Diary number: 18902 / 2017
Advocates: PRAVEEN SWARUP Vs

17 May 2018
Supreme Court
5 pages
SANTOSH KUMAR MISHRA Vs NEERU MISHRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005629-005629 / 2018
Diary number: 26073 / 2017
Advocates: MANJU JETLEY Vs

16 May 2018
Supreme Court
34 pages
VINUBHAI RANCHHODBHAI PATEL Vs RAJIVBHAI DUDABHAI PATEL .

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: Crl.A. No.-001525-001525 / 2009
Diary number: 522 / 2005
Advocates: ANIRUDDHA P. MAYEE Vs R. P. WADHWANI

16 May 2018
Supreme Court
3 pages
R.BALAKRISHNA BHAT & ORS.ETC. Vs R.BALAKRISHNA BHAT .ETC.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-003762-003764 / 2014
Diary number: 1081 / 2014
Advocates: ABHINAV MUKERJI Vs

16 May 2018
Supreme Court
41 pages
UNITED BANK OF INDIA AN ORS. Vs UNITED BANK OF INDIA RETIREES WELFARE ASSOCIATION AND ORS.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-005252-005255 / 2018
Diary number: 4266 / 2017
Advocates: MITTER & MITTER CO. Vs

16 May 2018
Supreme Court
37 pages
KERALA STATE ROAD TRANSPORT CORPORATION Vs BABY P.P.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005257-005257 / 2018
Diary number: 28500 / 2017
Advocates: DEEPAK PRAKASH Vs

16 May 2018
Supreme Court
13 pages
LOVELEEN KUMAR ETC. Vs STATE OF HARYANA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005261-005263 / 2018
Diary number: 28224 / 2016
Advocates: ANKIT SWARUP Vs

16 May 2018
Supreme Court
2 pages
E K NARAYANAN Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005607-005608 / 2018
Diary number: 11574 / 2017
Advocates: USHA NANDINI. V Vs

16 May 2018
Supreme Court
4 pages
STATE OF HARYANA Vs PARVEEN KUMAR ETC

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005545-005574 / 2018
Diary number: 13466 / 2017
Advocates: MONIKA GUSAIN Vs

15 May 2018
Supreme Court
46 pages
RUPINDER SINGH SANDHU Vs THE STATE OF PUNJAB AND ANR. ETC.

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: Crl.A. No.-000058-000058 / 2007
Diary number: 32929 / 2006
Advocates: SUDARSHAN SINGH RAWAT Vs JASPREET GOGIA