Showing 2356 - 2370 of 41947 judgements
18 May 2018
Supreme Court
3 pages
K.S. KALINGA RAYAN @ KALINGARAJU Vs STATE REP. BY THE INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000787-000787 / 2018
Diary number: 12996 / 2018
Advocates: M.P. Parthiban Vs

18 May 2018
Supreme Court
24 pages
SWARAJ ABHIYAN Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000857-000857 / 2015
Diary number: 41648 / 2015
Advocates: PRASHANT BHUSHAN Vs

18 May 2018
Supreme Court
28 pages
THE STATE OF TAMIL NADU Vs P. K. SINHA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: CONMT.PET.(C) No.-000898 / 2018
Diary number: 12008 / 2018
Advocates: K. V. VIJAYAKUMAR Vs

18 May 2018
Supreme Court
16 pages
E. SIVAKUMAR Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: SLP(C) No.-013817 / 2018
Diary number: 17180 / 2018
Advocates: Misha Rohatgi Vs

18 May 2018
Supreme Court
18 pages
STATE. BY LOKAYUKTA POLICE Vs H SRINIVAS

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000775-000775 / 2018
Diary number: 13712 / 2017
Advocates: JOSEPH ARISTOTLE S. Vs

18 May 2018
Supreme Court
21 pages
MEENAKSHI SAXENA Vs ECGC LTD(FORMERLY KNOWN AS EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD)

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-005681-005681 / 2018
Diary number: 2300 / 2017
Advocates: ANIL KUMAR TANDALE Vs

18 May 2018
Supreme Court
8 pages
STATE OF U.P. THROUGH PRINCIPAL SECRETARY Vs ALL U.P. CONSUMER PROTECTION BAR ASSOCIATION

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-002740-002740 / 2007
Diary number: 1033 / 1999

18 May 2018
Supreme Court
9 pages
M/S. B. HIMMATLAL AGRAWAL PARTNER Vs COMPETENT COMMISSION OF INDIA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-005029 / 2018
Diary number: 8187 / 2018
Advocates: MANJU JETLEY Vs

18 May 2018
Supreme Court
15 pages
MAHABIR INDUSTRIES Vs PRINCIPAL COMMISSIONER OF INCOME TAX

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-004765-004766 / 2018
Diary number: 9646 / 2018
Advocates: JAY SAVLA Vs

18 May 2018
Supreme Court
25 pages
LT. COL. VIJAYNATH JHA Vs UNION OF INDIA AND OTHERS

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-002020-002020 / 2013
Diary number: 35068 / 2012
Advocates: PETITIONER-IN-PERSON Vs

18 May 2018
Supreme Court
30 pages
M/S. HARYANA SURAJ MALTING LTD. Vs PHOOL CHAND

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005650-005650 / 2018
Diary number: 2582 / 2010
Advocates: RAMESHWAR PRASAD GOYAL Vs RISHI MALHOTRA

18 May 2018
Supreme Court
3 pages
RAMA NATH JHA Vs UNION OF INDIA TH. GENERAL MANAGER

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005668-005668 / 2018
Diary number: 16797 / 2018
Advocates: Sameer Kumar Vs

18 May 2018
Supreme Court
3 pages
NARENDRA DEV UNIVESITY OF AGRICULTURE AND TECHNOLOGY Vs BHUPENDRA SINGH RAWAT

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005696-005696 / 2018
Diary number: 7694 / 2018
Advocates: SHANTANU SAGAR Vs

17 May 2018
Supreme Court
11 pages
THE KERALA ASSISTANT PUBLIC PROSECUTORS ASSOCIATION Vs THE STATE OF KERALA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-003792-003792 / 2010
Diary number: 10689 / 2008
Advocates: P. S. SUDHEER Vs NISHE RAJEN SHONKER

17 May 2018
Supreme Court
10 pages
AUTHORISED OFFICER, STATE BANK OF INDIA Vs M/S ALLWYN ALLOYS PVT. LT.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-005248-005248 / 2018
Diary number: 35457 / 2016
Advocates: SANJAY KAPUR Vs