Showing 2341 - 2355 of 41947 judgements
02 July 2018
Supreme Court
48 pages
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs CHIEF COMMISSIONER OF INCOME TAX

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-000792-000793 / 2014
Diary number: 39487 / 2011
Advocates: JASMEET SINGH Vs

02 July 2018
Supreme Court
20 pages
UNITED INDIA INSURANCE CO.LTD. Vs

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-005953-005953 / 2018
Diary number: 11046 / 2017
Advocates: VIVEK KISHORE Vs

02 July 2018
Supreme Court
18 pages
KISHAN RAO Vs SHANKARGOUDA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000803-000803 / 2018
Diary number: 25086 / 2016
Advocates: M. A. KRISHNA MOORTHY Vs

02 July 2018
Supreme Court
51 pages
SONVIR @ SOMVIR Vs THE STATE OF DELHI

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-000958 / 2017
Diary number: 32321 / 2016
Advocates: HARINDER MOHAN SINGH Vs

02 July 2018
Supreme Court
13 pages
SHYAM NARAYAN PRASAD Vs KRISHNA PRASAD

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-005415-005415 / 2011
Diary number: 17381 / 2006
Advocates: KEDAR NATH TRIPATHY Vs TANMAYA AGARWAL

02 July 2018
Supreme Court
2 pages
M/S BHANGU TRADING COMPANY Vs SURJIT SINGH THROUGH LRS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000808-000809 / 2018
Diary number: 8293 / 2018
Advocates: VIPIN KUMAR JAI Vs

02 July 2018
Supreme Court
16 pages
M/S NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs COMMISSIONER INCOME TAX APPEALS(41)

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-015613-015613 / 2017
Diary number: 15849 / 2017
Advocates: JASMEET SINGH Vs ANIL KATIYAR

02 July 2018
Supreme Court
30 pages
COMMISSIONER OF INCOME TAX (TDS), KANPUR Vs CANARA BANK

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-006020-006020 / 2018
Diary number: 1606 / 2017
Advocates: ANIL KATIYAR Vs

02 July 2018
Supreme Court
2 pages
THE STATE OF PUNJAB Vs SOMA DEVI(DEAD)THROUGH LRS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005939-005939 / 2018
Diary number: 17074 / 2018
Advocates: RANJEETA ROHATGI Vs

02 July 2018
Supreme Court
2 pages
THE STATE OF HARYANA Vs SMT. SAROJ

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005871-005938 / 2018
Diary number: 13450 / 2018
Advocates: MONIKA GUSAIN Vs

14 June 2018
Supreme Court
10 pages
UTTAR PRADESH PUBLIC SERVICE COMMISSION Vs RAHUL SINGH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-005838-005838 / 2018
Diary number: 16646 / 2018
Advocates: SHRISH KUMAR MISRA Vs

13 June 2018
Supreme Court
18 pages
DISHA PANCHAL Vs UNION OF INDIA THE SECRETARY

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: W.P.(C) No.-000551 / 2018
Diary number: 20152 / 2018
Advocates: ANAND SHANKAR JHA Vs

01 June 2018
Supreme Court
12 pages
JAYASWAMY Vs STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001022-001022 / 2011
Diary number: 41746 / 2010
Advocates: RAJESH MAHALE Vs JOSEPH ARISTOTLE S.

01 June 2018
Supreme Court
13 pages
MEDICAL COUNCIL OF INDIA Vs VEDANTAA INSTITUTE OF ACADEMIC EXCELLENCE PVT LTD

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-005805-005805 / 2018
Diary number: 15806 / 2018
Advocates: GAURAV SHARMA Vs

24 May 2018
Supreme Court
7 pages
M.C.MEHTA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-004677-004677 / 1985
Diary number: 63996 / 1985
Advocates: PETITIONER-IN-PERSON Vs