Showing 2326 - 2340 of 41947 judgements
04 July 2018
Supreme Court
23 pages
PRABHU DAYAL Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-002324-002324 / 2014
Diary number: 33961 / 2013
Advocates: AJAY CHOUDHARY Vs

04 July 2018
Supreme Court
17 pages
AMEER MINHAJ Vs DIERDRE ELIZABETH (WRIGHT) ISSAR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-018377-018377 / 2017
Diary number: 8737 / 2017
Advocates: S. GOWTHAMAN Vs ROHIT KUMAR SINGH

04 July 2018
Supreme Court
2 pages
N. P. MURUGESAN Vs C. KRISHNAMURTHY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000818-000818 / 2018
Diary number: 13483 / 2018
Advocates: M.P. Parthiban Vs

04 July 2018
Supreme Court
11 pages
VIJAY MAHADEORAO KUBADE Vs STATE OF MAHARASHTRA THROUGH THE COLLECTOR

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-006003-006004 / 2018
Diary number: 30800 / 2014
Advocates: ASTHA SHARMA Vs NISHANT RAMAKANTRAO KATNESHWARKAR

03 July 2018
Supreme Court
10 pages
M/S RAVEECHEE AND CO. Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-005964-005965 / 2018
Diary number: 2253 / 2016
Advocates: MOHIT PAUL Vs

03 July 2018
Supreme Court
5 pages
UNITED INDIA INSURANCE CO. LTD. Vs INDIRO DEVI .

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: SLP(C) No.-007104-007105 / 2016
Diary number: 3878 / 2016
Advocates: BINAY KUMAR DAS Vs

03 July 2018
Supreme Court
29 pages
THE STATE OF ANDHRA PRADESH Vs PULLAGUMMI KASI REDDY KRISHNA REDDY @ RAMA KRISHNA REDDY

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-002089-002090 / 2009
Diary number: 12362 / 2005
Advocates: GUNTUR PRABHAKAR Vs G. N. REDDY

03 July 2018
Supreme Court
24 pages
CHINTPURNI MEDICAL COLLEGE AND HOSPITAL Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: W.P.(C) No.-000089 / 2018
Diary number: 4079 / 2018
Advocates: LAWYER S KNIT & CO Vs UTTARA BABBAR

03 July 2018
Supreme Court
43 pages
STATE ELECTION COMMISSIONER, BIHAR PATNA Vs JANAKDHARI PRASAD .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001463-001463 / 2008
Diary number: 2523 / 2006
Advocates: AKHILESH KUMAR PANDEY Vs

03 July 2018
Supreme Court
28 pages
KALIM KHAN Vs FIMIDABEE

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-008785-008786 / 2015
Diary number: 37846 / 2013
Advocates: APARNA JHA Vs ANAGHA S. DESAI

03 July 2018
Supreme Court
24 pages
UNION OF INDIA Vs COL RAN SINGH DUDEE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-011009 / 2017
Diary number: 3410 / 2017
Advocates: MUKESH KUMAR MARORIA Vs

02 July 2018
Supreme Court
86 pages
COMMON CAUSE (A REGD. SOCIETY) Vs UNION OF INDIA .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: W.P.(C) No.-000505-000505 / 2015
Diary number: 23716 / 2015
Advocates: PRASHANT BHUSHAN Vs

02 July 2018
Supreme Court
18 pages
DEVIDAS LOKA RATHOD Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-000814-000814 / 2017
Diary number: 20775 / 2016
Advocates: APARNA JHA Vs

02 July 2018
Supreme Court
17 pages
DIRECTOR GENERAL CRPF Vs JANARDAN SINGH

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-005850-005850 / 2011
Diary number: 14849 / 2008
Advocates: SUSHMA SURI Vs E. C. VIDYA SAGAR

02 July 2018
Supreme Court
33 pages
UNION OF INDIA Vs RAM LAKHAN SHARMA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-002608-002608 / 2012
Diary number: 20746 / 2011
Advocates: B. V. BALARAM DAS Vs DEEPAK GOEL